High Courts10 Mar 2016Disposed Off
Smt. Prema Vs S. Prasanna
Karnataka High Court · (2016) ACD 398 : (2016) 3 RCRCivil 430 : (2016) 3 RCRCriminal 398
Civil Procedure Code, 1908 (CPC) — Section 35BNegotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 341 of 2,398
High Courts10 Mar 2016Dismissed
Vinod M. Vs The Comptroller and Auditor General of India
Karnataka High Court · (2016) 6 KantLJ 6
Constitution of India, 1950 — Article 226
High Courts10 Mar 2016Allowed
T. Ramesh and Others Vs The Deputy Commissioner, Bangalore Urban District and Others
Karnataka High Court · (2016) 03 KAR CK 0138
Karnataka Land Revenue Act, 1964 - Section 136(2)
High Courts10 Mar 2016Disposed Off
Jagadev Biradar and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) AIR(Karnataka) 83 : (2016) ILRKarnataka 1463 : (2016) 3 KantLJ 210 : (2016) 3 KCCR 2330
Constitution of India, 1950 - Article 14, Article 19(1)(d), Article 254(1), Article 254(2), Article 301, Article 304(b)Karnataka Motor Vehicles Taxation (Amendment) Act, 2014 - Section 3, Section 3(1)Motor Vehicles Act, 1988 - Sectio
High Courts10 Mar 2016Allowed
Smt. Latha Rajanikanth Vs State & another
Karnataka High Court · (2016) 3 AirKarR 3 : (2016) 4 KCCR 560
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts10 Mar 2016Disposed Off
New India Assurance Co. Ltd., Bijapur Vs Mayur and others
Karnataka High Court · (2016) AAC 1401
Employees Compensation Act, 1923 - Section 2(d), 30
High Courts10 Mar 2016Partly Allowed
Ambika N. and Others Vs Sunil K. and Others
Karnataka High Court · (2016) AAC 1437 : (2017) ACJ 578
Motor Vehicles Act, 1988 - Section 166
High Courts09 Mar 2016Allowed
Smt. Sumy Sreekumar and another Vs Mr. Rijesh Ram P. and another
Karnataka High Court · (2016) 4 AICLR 420 : (2016) 3 AirKarR 5 : (2016) 3 HLR 465 : (2017) 1 RCRCivil 591 : (2017) 1 RCRCriminal 467
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Mar 2016Disposed Off
R. Ravi Alias Ulsoor Ravi - Petitioner @HASH State of Karnataka and Others
Karnataka High Court · (2016) 4 KantLJ 130
High Courts09 Mar 2016Disposed Off
Murigeppa Kashappa Nara - Petitioner @HASH The Additional Registrar of Co-Operative Societies (Housing and Miscellaneous), Bengaluru and Others
Karnataka High Court · (2016) 3 KantLJ 369
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts09 Mar 2016Allowed
Lalitha alias Basamma Vs Siddaramappa
Karnataka High Court · (2016) AIR(Karnataka) 91 : (2016) 4 CivCC 7
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts09 Mar 2016Allowed
Mallikarjun Vs Ninganna and another
Karnataka High Court · (2016) AAC 1393
Motor Vehicles Act, 1988 - Section 14, 168
High Courts09 Mar 2016Dismissed
Guru Venkappayya Wodeyar Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0126
High Courts09 Mar 2016Dismissed
E. Thimmappa Vs Roopa Thimmappa
Karnataka High Court · (2016) 03 KAR CK 0124
Civil Procedure Code, 1908 (CPC) - Section 24Constitution of India, 1950 - Article 12Dowry Prohibition Act, 1961 - Section 3, Section 4
High Courts09 Mar 2016Disposed off
M.R. Sampath Kumar Vs Ramachandra
Karnataka High Court · (2016) 03 KAR CK 0123
High Courts09 Mar 2016Disposed Off
United India Insurance Company Limited and Others Vs Ninganna and Others
Karnataka High Court · (2016) AAC 1254
High Courts09 Mar 2016Dismissed
Ramakrishna Vs Revanna and Others
Karnataka High Court · (2016) AAC 1165
Motor Vehicles Act, 1988 - Section 166
High Courts09 Mar 2016Dismissed
Branch Manager Oriental Insurance Co. Ltd. Vs K. Imtehaz and Others
Karnataka High Court · (2016) 03 KAR CK 0120
Employees Compensation Act, 1923 - Section 2(1)(n), Section 4(1)(c)(ii)Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts09 Mar 2016Allowed
Shrishail Vs The Grameena Police Station, Gulbarga
Karnataka High Court · (2016) 03 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, Section 306, Section 498(A), Section 498-A
High Courts09 Mar 2016Allowed
Murigeppa Kashappa Nara Vs The Additional Registrar of Co-op. Societies and Others
Karnataka High Court · (2016) 03 KAR CK 0118
Karnataka Co-operative Societies Act, 1959 - Section 70, Section 70(A)