High Courts23 Sept 2016Dismissed
Ambarish Krishna Bhandare Vs Smt. Bhagyalaxmi Ambarish Bhandare
Karnataka High Court · (2016) 4 AirKarR 614
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 299 of 2,398
High Courts23 Sept 2016Dismissed
The National Insurance Company Limited, Bangalore Vs Topanna Dakappa Lamani
Karnataka High Court · (2016) AAC 2510
Employees Compensation Act, 1923 - Section 3
High Courts23 Sept 2016Disposed Off
Manjunath N. Nanjundaiah Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 750 : (2016) 4 KCCR 3790
Criminal Procedure Code, 1973 (CrPC) - Section 438Karnataka Control of Organized Crimes Act, 2000 - Section 24, Section 3
High Courts22 Sept 2016Allowed
Aysha Vs Zareena Mohammed
Karnataka High Court · (2017) 172 AIC 754 : (2017) 1 KantLJ 316
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226Partition Act, 1893 - Section 2, Section 3, Section 6
High Courts21 Sept 2016Dismissed
New India Assurance Co. Ltd. Vs Sharadamma
Karnataka High Court · (2017) AAC 530
Motor Vehicles Act, 1988 - Section 163A
High Courts21 Sept 2016Dismissed
Sowmya G.S. Vs Syed Najamuddin
Karnataka High Court · (2017) 1 KantLJ 243
Karnataka Motor Vehicles Rules, 1989 - Rule 100(1), Rule 100(4)(b)(i)
High Courts21 Sept 2016Dismissed
State Bank of Hyderabad, Hyderabad Vs K. Kallappa Tukaram Rajeswar
Karnataka High Court · (2016) 4 AirKarR 601
State Bank of Hyderabad Act, 1956 - Section 8
High Courts21 Sept 2016Dismissed
The Branch Manager United India Insurance Co. Ltd., Gulbarga Vs Smt. Sitabai
Karnataka High Court · (2016) AAC 2513
Employees Compensation Act, 1923 - Section 3
High Courts20 Sept 2016Dismissed
Thimmappa alias Thimmaiah T. Hanuman-thaiah Vs Mohammed Saif alias Saif Mohammed
Karnataka High Court · (2017) AAC 53
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts20 Sept 2016Dismissed
Panchamahal Plastics Pvt. Ltd. Vs Dy. Commr. of C. Ex., Mangalore
Karnataka High Court · (2017) 346 ELT 539
High Courts20 Sept 2016Allowed
B.C. Suresha Vs Sumithra
Karnataka High Court · (2017) ILRKarnataka 269
Criminal Procedure Code, 1973 (CrPC) - Section 200
High Courts20 Sept 2016Dismissed
National Insurance Company Limited Vs Munni Ismail
Karnataka High Court · (2017) AAC 85
Employees Compensation Act, 1923 - Section 3
High Courts20 Sept 2016Allowed
Irshad Ahmed Vs Shekher
Karnataka High Court · (2017) AAC 533
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts20 Sept 2016Partly Allowed
Pavankumar Dyamappa Ani Vs Maruti Mareppa Godake
Karnataka High Court · (2017) 1 AirKarR 185
Motor Vehicles Act, 1988 - Section 168
High Courts20 Sept 2016Allowed
Srinivasa Construction Vs Mysore and Chamarajanagara District School Teacher House Building Co-operative Society Ltd.
Karnataka High Court · (2017) 1 AirKarR 196 : (2016) ILRKarnataka 4441
Arbitration and Conciliation Act, 1996 - Section 11(5)
High Courts19 Sept 2016Dismissed
Harish K.S. Vs State of Karnataka
Karnataka High Court · (2017) 1 KantLJ 271
Constitution of India, 1950 - Article 226Karnataka Municipalities (President and Vice-President) Election Rules, 1965 - Rule 13, Rule 13-A
High Courts19 Sept 2016Dismissed
Shanta Ramagouda Patil Vs Basavanni Siddappa Bambalawad
Karnataka High Court · (2017) AAC 25
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 171
High Courts19 Sept 2016Disposed Off
Molex India Private Limited Vs Karnataka Industrial Areas Development Board
Karnataka High Court · (2016) 4 AirKarR 658
Karnataka Industrial Areas Development Act, 1966 - Section 3
High Courts19 Sept 2016Disposed Off
Pandurang Dawal Suryavanshi Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 618
Constitution of India, 1950 - Article 16Karnataka State Servants (Determination of Age) Act, 1974 - Section 5
High Courts19 Sept 2016Dismissed
The New Delhi Assurance Co. Ltd., Bangalore Vs Chandrakumar Thimmaiah
Karnataka High Court · (2016) AAC 2509
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173