High Courts03 Oct 2016Dismissed
Vijaylaxmi Vs Mohammed Pasha
Karnataka High Court · (2017) 2 BC 36 : (2017) 1 NIJ 810
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 298 of 2,398
High Courts03 Oct 2016Disposed off
T. Sujatha Vs J.L. Panduranga
Karnataka High Court · (2017) 2 BC 498
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Oct 2016Allowed
The Management of KSRTC Davanagere Division Vs Shri K.M. Dada
Karnataka High Court · (2017) LabLR 74
Industrial Disputes Act, 1947 - Section 11A
High Courts03 Oct 2016Dismissed
Dr. Indira Rao Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 578 : (2017) 1 KantLJ 567
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts29 Sept 2016Dismissed
Smt. Vasanthamma Vs The Managing Director, M/s. Shashi Distilleries Private Limited
Karnataka High Court · (2016) 4 KCCR 3483
Motor Vehicles Act, 1988 - Section 163A
High Courts29 Sept 2016Allowed
Siddamma W/o G. Govindaiah Vs Syed Samiulla
Karnataka High Court · (2017) 1 AirKarR 273 : (2017) 1 ICC 684
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(2), Order 22 Rule 5
High Courts29 Sept 2016Disposed Off
Mrs. Sunil Gupta Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 745 : (2016) ILRKarnataka 5155 : (2016) 4 KCCR 3743
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts28 Sept 2016Disposed Off
Dr. C. Sharath Kumar Vs Smt. Nagalakshmi K
Karnataka High Court · (2016) ACD 1111
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Sept 2016Allowed
Sri Matte Manjunatha Vs State by Hosadurga P.S.
Karnataka High Court · (2016) 4 KCCR 3713
Criminal Procedure Code, 1973 (CrPC) - Section 439(l)(a)(b), Section 446A
High Courts28 Sept 2016Dismissed
Mahadeva Swamy Vs Shashikala
Karnataka High Court · (2017) 1 AirKarR 269 : (2017) 1 HLR 567
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts28 Sept 2016Disposed Off
Bandeepa Veerabhadrappa Andure Vs Gundamma Hanmathppa Tagare
Karnataka High Court · (2017) 2 AirKarR 783
Limitation Act, 1963 - Section 5
High Courts28 Sept 2016Partly Allowed
State Bank of Mysore Vs K. Nagamami
Karnataka High Court · (2017) 171 AIC 756 : (2016) AIR(Karnataka) 195 : (2017) 1 KantLJ 26
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17, Section 34
High Courts28 Sept 2016Dismissed
Commissioner of Income-Tax Vs Shakuntala Devi
Karnataka High Court · (2016) 389 ITR 366
Income Tax Act, 1961 - Section 54
High Courts27 Sept 2016Disposed Off
Dr. Haritha Ravipati Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2017) 1 KantLJ 400
Indian Medical Council Act, 1956 - Section 33
High Courts26 Sept 2016Dismissed
Smt. Vinodhamma Vs The State of Karnataka
Karnataka High Court · (2017) 1 AirKarR 262 : (2016) 4 KCCR 407
Constitution of India, 1950 - Article 226, Article 243O
High Courts26 Sept 2016Dismissed
S. Madhav Vs State of Karnataka
Karnataka High Court · (2017) 1 KantLJ 114
Karnataka Land Revenue Act, 1964 - Section 190Sate Financial Corporation Act, 1951 - Section 29, Section 31, Section 32G
High Courts23 Sept 2016Disposed Off
Ananth Vs State of Karnataka
Karnataka High Court · (2017) 1 AirKarR 426
Criminal Procedure Code, 1973 (CrPC) - Section 302(2)
High Courts23 Sept 2016Partly Allowed
Management of Public Works Department Vs Chidamber N. Kulkami
Karnataka High Court · (2017) 1 AirKarR 419
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 11A
High Courts23 Sept 2016Disposed Off
M/s. Manappuram Finance Ltd. Vs State of Karnataka
Karnataka High Court · (2017) 1 AirKarR 203
Constitution of India, 1950 - Article 226Karnataka Money Lenders Act, 1961 - Section 2(10)(iv)(b)Reserve Bank of India Act, 1934 - Section 45L
High Courts23 Sept 2016Dismissed
United India Insurance Co. Ltd. Vs Malleshappa
Karnataka High Court · (2017) AAC 334
Employees Compensation Act, 1923 - Section 3