COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 255 of 2,399
Karnataka State Road Transport Corporation Vs Ashok
Karnataka High Court · (2017) LabLR 517
N. Ramesh Vs Management of Karnataka State Road Transport Corporation
Karnataka High Court · (2017) 2 AirKarR 466
G. Ramesh Vs Surveyor General of India
Karnataka High Court · (2017) 2 AirKarR 536
Karan Vs State
Karnataka High Court · (2017) 2 AirKarR 476 : (2017) 3 KantLJ 330
SRI SANGEETHA D/O CHANDRAPPA Vs THE DIVISIONAL CONTROLLER KSRTC, SARIGE BHAVANA, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0265
Sri.H.K.Narasimhaswamy, Since dead reptd: by his LRS. Sri.N.Narasimhaswamy @ Praveen, & Anr. Vs Sri.S.Narasimhaiah Since dead reptd. By his LRS Sri.H.N.Sundar Raj, & Ors.
Karnataka High Court · (2017) 02 KAR CK 0264
Shivadarshan Balse Vs State of Karnataka and others
Karnataka High Court · (2017) 02 KAR CK 0263
Veeranna Basappa Yallali Vs The Secretary, Department of Co-Operation, Bengaluru
Karnataka High Court · (2017) 02 KAR CK 0262
SMT.LAKSHMAMMA W/O RAMU Vs THE MANAGER M/s THE ORIENTAL INSURANCE CO. LTD., & ANR.
Karnataka High Court · (2017) 02 KAR CK 0261
Sri.Abbanna S/o Venkataswamappa Vs Appanna S/o Ramakrishnappa, & Anr.
Karnataka High Court · (2017) 02 KAR CK 0260
P.K. PAVAN S/O. LATE P.C. KUMARASWAMY Vs THE DIRECTOR INDIAN OVERSEAS BANK, & ANR.
Karnataka High Court · (2017) 02 KAR CK 0259
The State of Karnataka By its Secretary to Government Primary and Secondary Education, & Ors. Vs Sri.A.G.Shivashankar S/o Late Gangadharaiah, & Ors.
Karnataka High Court · (2017) 02 KAR CK 0258
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs SRI MUNI ANJINAPPA
Karnataka High Court · (2017) 02 KAR CK 0257
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs SRI MUNI ANJINAPPA, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0256
STATE BANK OF MYSORE Vs THE STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT, & ORS.
Karnataka High Court · (2017) 02 KAR CK 0255
United India Insurance Company Limited Vs Muni Anjinappa
Karnataka High Court · (2017) AAC 1439 : (2017) 2 ACC 75
SRI B.G. KIRAN Vs THE REGIONAL MANAGER NEW INDIA ASSURANCE CO. LTD
Karnataka High Court · (2017) 02 KAR CK 0254
B R Ashwath Vs The State of Karnataka Represented by Station House Officer Sakaleshpur Rural Police Station
Karnataka High Court · (2017) 02 KAR CK 0253
SRI A.N.ILLUR, PROPRIETOR, M/S.SAPTHAGIRI ENTERPRISES Vs M/S.PHALADA AGRO RESEARCH FOUNDATION PVT. LTD.
Karnataka High Court · (2017) 02 KAR CK 0252