High Courts03 Dec 1952
M.S. Srikantaiah Vs M. Hanumantha Rao and Others
Karnataka High Court · AIR 1954 Kar 138
Penal Code, 1860 (IPC) — Section 279, 337, 338
COURT ARCHIVE
Karnataka High Court judgments
48,947 judgments · page 2,437 of 2,448
High Courts02 Dec 1952
Abdul Basheer Saheb Vs Government of Mysore and Another
Karnataka High Court · AIR 1954 Kar 57 : AIR 1952 Kar 57 : (1953) ILR (Kar) 489 : (1954) 32 MysLJ 76
Railways Act, 1890 — Section 61, 77
High Courts01 Dec 1952
Rama Setty Vs Ibbanna Setty
Karnataka High Court · AIR 1954 Kar 56 : (1953) ILR (Kar) 486 : (1954) 32 MysLJ 95
High Courts28 Nov 1952
Commander, Bangalore Area and Another Vs Armugam Nagarthnam and Co.
Karnataka High Court · AIR 1954 Kar 46 : (1953) ILR (Kar) 480
Arbitration Act, 1940 — Section 14 (2), 30
High Courts27 Nov 1952
P.R. Chikka Subba Rao and Others Vs Nama Ramaswami Setty and Others
Karnataka High Court · AIR 1954 Kar 42 : (1953) ILR (Kar) 470 : (1954) 32 MysLJ 209
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Probate and Administration Act, 1881 — Section 90
High Courts26 Nov 1952
Shivapadegowda and Another Vs Anniahchar
Karnataka High Court · AIR 1954 Kar 142 : AIR 1951 Kar 142
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 63Transfer of Property Act, 1882 — Section 43
High Courts26 Nov 1952
Halappa Gowda Vs State of Mysore and Others
Karnataka High Court · AIR 1953 Kar 91 : (1953) ILR (Kar) 197 : (1954) 32 MysLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190 (1) (b), 250Mysore Prohibition Act, 1948 — Section 4 (1) (a) (3)
High Courts24 Nov 1952
Commissioner of Income Tax, Mysore cum Travancore-Cochin, Bangalore Vs Mysore Engineering Co.
Karnataka High Court · AIR 1953 Kar 73
Income Tax Act, 1922 — Section 10, 4, 4 (1), 66 (1)
High Courts14 Nov 1952
K.T. Abdul Badsha Saheb and Another Vs Century Wood Industries
Karnataka High Court · AIR 1954 Kar 33 : (1953) ILR (Kar) 427
Partnership Act, 1932 — Section 69 (2)
High Courts13 Nov 1952
Winifred Colaco and Others Vs Nanjappa Gowda and Others
Karnataka High Court · AIR 1953 Kar 84 : (1953) ILR (Kar) 419 : (1954) 32 MysLJ 191
Limitation Act, 1908 — Section 134, 144, 44
High Courts11 Nov 1952
Lucy Vs Francis Furtado and Another
Karnataka High Court · AIR 1954 Kar 86 : (1953) ILR (Kar) 416
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Nov 1952
Lingegowda and Others Vs Chikka Nilegowda
Karnataka High Court · AIR 1953 Kar 131 : (1953) ILR (Kar) 315
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Nov 1952
Nagappa Gowda and Others Vs Doddamane Gurupadappa and Another
Karnataka High Court · AIR 1954 Kar 39 : (1953) ILR (Kar) 408 : (1954) 32 MysLJ 184
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 8
High Courts05 Nov 1952
Subba Rao Vs B. Venkata Rao and Others
Karnataka High Court · AIR 1953 Kar 27
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts30 Oct 1952
K.H. Kapiniah Vs Fatimabi
Karnataka High Court · AIR 1954 Kar 41 : AIR 1952 Kar 41
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts24 Oct 1952
K.S. Vasan Vs Arthur H.E. Taylor
Karnataka High Court · AIR 1953 Kar 103
Contempt of Court Act, 1926 — Section 3Penal Code, 1860 (IPC) — Section 114, 120, 34
High Courts23 Oct 1952
State of Mysore Vs V. Sampangiramiah
Karnataka High Court · AIR 1953 Kar 80
Criminal Procedure Code, 1898 (CrPC) — Section 192, 212, 235
High Courts22 Oct 1952
Periera Vs H.K. Siddalingappa and Others
Karnataka High Court · AIR 1954 Kar 35
Limitation Act, 1908 — Section 109
High Courts13 Oct 1952
Bathalur Naranappa Vs Uppacharla Gurappa and Others
Karnataka High Court · AIR 1954 Kar 23 : (1953) ILR (Kar) 344 : (1954) 32 MysLJ 170
Contract Act, 1872 — Section 25