High Courts01 Apr 1958

Basappa Vs Kodliah

Karnataka High Court · AIR 1959 Kar 46 : (1958) ILR (Kar) 237 : (1958) 36 MysLJ 491

Transfer of Property Act, 1882 — Section 55 (2)
High Courts28 Mar 1958

In Re: Puttawwa

Karnataka High Court · AIR 1959 Kar 116 : (1959) CriLJ 617

Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 1958

Narajappa Vs Chikkaramiah

Karnataka High Court · AIR 1959 Kar 117 : (1959) CriLJ 618 : (1958) ILR (Kar) 167 : (1958) 36 MysLJ 253

Criminal Procedure Code, 1973 (CrPC) — Section 145, 476, 476 (1), 479 APenal Code, 1860 (IPC) — Section 465
High Courts30 Jan 1958

Channamma Vs Dhalappa

Karnataka High Court · AIR 1958 Kar 147 : (1958) CriLJ 1331 : (1958) ILR (Kar) 137 : (1958) 36 MysLJ 171

Hindu Marriage Act, 1955 — Section 11, 17Penal Code, 1860 (IPC) — Section 494