High Courts28 Jul 1965
The Gadag Cotton Sales Society Ltd. Vs C.F. Angadi
Karnataka High Court · AIR 1967 Kar 104
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Karnataka High Court judgments
48,955 judgments · page 2,375 of 2,448
High Courts24 Jul 1965
K. Panduranga and Others Vs State of Mysore and Others
Karnataka High Court · AIR 1965 Kar 244 : (1968) 1 MysLJ 159
Mysore States Civil Services (General Recruitment) Rule, 1957 — Rule 4 (3) (b), 7 (1)
High Courts23 Jul 1965
St. Aloysius Higher Elementary School and Another Vs Regina alias Rosy Menezes
Karnataka High Court · (1969) 2 LLJ 337 : (1966) 1 MysLJ 341
Madras Elementary Education Rules — Rule 13Specific Relief Act, 1963 — Section 21 (b)
High Courts22 Jul 1965
M. Abdul Khader and Another Vs Mysore Revenue Appellate-Tribunal, Bangalore and Others
Karnataka High Court · AIR 1967 Kar 6
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57 (3), 64 (1), 64 (2)
High Courts21 Jul 1965
In Re: Tamappa and Others
Karnataka High Court · AIR 1967 Kar 71 : (1967) CriLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts19 Jul 1965
Mahadev (D.) Vs Muniswami (K.)
Karnataka High Court · (1966) 12 FLR 55 : (1966) 1 LLJ 838 : (1965) 2 MysLJ 376
Industrial Disputes Act, 1947 — Section 2 (oo), 25 C, 25 F, 33 C (2)
High Courts16 Jul 1965
Gangadhar Shivalingappa Nagmoti Vs State of Mysore
Karnataka High Court · (1966) 2 LLJ 268 : (1965) 2 MysLJ 347
Constitution of India, 1950 — Article 235, 309, 311 (1)Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 9 (1)
High Courts16 Jul 1965Dismissed
H. Parvathamma Hiremath Vs The State of Mysore and another
Karnataka High Court · AIR 1965 Kar 53
High Courts09 Jul 1965
Muniruddin (C.) Vs Peirce Leslie and Co. and Others
Karnataka High Court · (1965) ILR (Kar) 1049 : (1966) 1 LLJ 271 : (1965) 2 MysLJ 179
Constitution of India, 1950 — Article 226, 227Madras Shops and Commercial Establishments Act, 1947 — Section 41 (1), 41 (2)
High Courts06 Jul 1965
M. Sejappa Madimallappa Vs State of Mysore and Another
Karnataka High Court · AIR 1966 Kar 152 : (1966) CriLJ 677
Criminal Procedure Code, 1898 (CrPC) — Section 561 AMysore Co-operative Societies Act, 1948 — Section 71
High Courts06 Jul 1965
Kuttappa S. Vs Dharamchand
Karnataka High Court · (1967) 14 FLR 177 : (1967) 2 LLJ 603
Payment of Wages Act, 1961 — Section 15, 22 (d)
High Courts04 Jul 1965
Nanjappa Vs Inspector-General of Police and Another
Karnataka High Court · (1965) ILR (Kar) 1046 : (1966) 2 LLJ 493 : (1965) 2 MysLJ 319
Constitution of India, 1950 — Article 226Mysore Police Act, 1908 — Section 27 (2)
High Courts01 Jul 1965
A.N. Naganoor Vs Union of India and Others
Karnataka High Court · AIR 1966 Kar 95 : (1965) 2 MysLJ 200
Constitution of India, 1950 — Article 226, 309States Reorganisation Act, 1956 — Section 115 (5), 115 (7), 116
High Courts28 Jun 1965
Mary Lazrado Vs State of Mysore and Another
Karnataka High Court · AIR 1966 Kar 244 : (1966) CriLJ 1036 : (1965) 2 MysLJ 107
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 18, 7
High Courts23 Jun 1965
Abdur Rahim Ahmed Vs State of Mysore and Another
Karnataka High Court · (1966) ILR (Kar) 124 : (1966) 1 LLJ 816 : (1965) 2 MysLJ 215
Constitution of India, 1950 — Article 226, 235Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 2A, 2D, 8
High Courts22 Jun 1965
Dattaprasad Dindayal Kalwar Vs The Cantonment Board Camp
Karnataka High Court · (1967) CriLJ 1235
Cantonments Act, 1924 — Section 195, 268
High Courts18 Jun 1965
Thomas Vs John D''sa Marian D''sa
Karnataka High Court · AIR 1967 Kar 3
Limitation Act, 1908 — Section 10, 60
High Courts17 Jun 1965
P.L. Basappa Vs Siddamma
Karnataka High Court · AIR 1966 Kar 198 : (1965) 2 MysLJ 167
Hindu Succession Act, 1956 — Section 8Succession Act, 1925 — Section 214
High Courts16 Jun 1965
B.K. Vittal Vs State of Mysore and Another
Karnataka High Court · AIR 1966 Kar 138 : (1965) ILR (Kar) 1037 : (1965) 2 MysLJ 119
Advocates Act, 1961 — Section 24Karnataka Stamp Act, 1957 — Section 17