High Courts02 Feb 1973Dismissed
H.L. Srinivasa Rao Vs State of Mysore and Another
Karnataka High Court · AIR 1973 Kar 352
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,315 of 2,448
High Courts02 Feb 1973Allowed
Ningappa Udachappa Holalapur Vs Tahsildar Shiratti and Another
Karnataka High Court · (1973) 02 KAR CK 0001
Karnataka Land Revenue Act, 1964 — Section 94 (1), 94 (2)
High Courts31 Jan 1973
A. Rahiman and Another Vs M. Wabber and Others
Karnataka High Court · (1973) ACJ 409 : (1973) CriLJ 1682 : (1973) 1 MysLJ 376
Motor Vehicles Act, 1988 — Section 110 DPenal Code, 1860 (IPC) — Section 337
High Courts25 Jan 1973Dismissed
V. Vembu Iyer Vs Union of India (UOI) and Others
Karnataka High Court · (1984) 15 ELT 125 : (1973) 1 MysLJ 258
Customs Act, 1962 — Section 112 (b) (ii), 129, 129 (1)Sea Customs Act, 1878 — Section 167 (8)
High Courts25 Jan 1973
Mysore State Co-operative Marketing Society Ltd. Vs Ko Maung Gyi and Sons and Others
Karnataka High Court · (1973) 01 KAR CK 0001
Sale of Goods Act, 1930 — Section 42, 59
High Courts24 Jan 1973Dismissed
Ramappa Mallappa Karunnavar Vs Vinayak Shripatrao Patwardhan and Another
Karnataka High Court · AIR 1973 Kar 322 : (1973) ILR (Kar) 385 : (1973) 1 MysLJ 294
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts23 Jan 1973Dismissed
Narayanaswamy Vs Muniamma and Others
Karnataka High Court · (1973) 01 KAR CK 0004
Registration Act, 1908 — Section 17 (2) (v), 49Transfer of Property Act, 1882 — Section 53 A
High Courts19 Jan 1973
S. Sannaiah Vs Commissioner of Income Tax, Mysore and Another
Karnataka High Court · (1974) 95 ITR 435 : (1973) 1 MysLJ 418
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139 (2), 271 (1), 271 (4A)
High Courts17 Jan 1973Allowed
K. Hanumantha Rao Vs National Aeronautical Laboratory and Others
Karnataka High Court · (1973) ACJ 78
Motor Vehicles Act, 1939 — Section 110, 110 (1), 2 (24)
High Courts05 Jan 1973Dismissed
Madhwacharya Vs Shivarama Shetty and others
Karnataka High Court · AIR 1973 Kar 64
High Courts04 Jan 1973Dismissed
M.K. Basha Sahib Vs The Divisional Commissioner Bangalore Division, Bangalore and Others
Karnataka High Court · AIR 1973 Kar 183 : (1973) 1 MysLJ 139
Motor Vehicles Act, 1988 — Section 64 (a)Mysore Cinemas Regulation Act, 1952 — Section 10, 4, 5, 9
High Courts02 Jan 1973
Workmen of Davangere Cotton Mills Ltd. Vs Industrial Tribunal, Bangalore and Another
Karnataka High Court · (1974) 28 FLR 162 : (1973) ILR (Kar) 11 : (1973) 1 LLJ 306 : (1973) 1 MysLJ 262
Industrial Disputes Act, 1947 — Section 25 F, 25 F (b), 33 (2), 33 (2) (b)
High Courts15 Dec 1972Dismissed
Sri Harthi Adirajaiah Vs Savandamma and Another
Karnataka High Court · (1973) ACJ 203 : AIR 1973 Kar 213 : AIR 1972 Kar 213 : (1973) 1 MysLJ 247
Motor Vehicles Act, 1939 — Section 110 A, 110 A (3), 110 DSuccession Act, 1925 — Section 372
High Courts13 Dec 1972Dismissed
T. Venkanna Vs The Hon''ble High Court of Mysore and Another
Karnataka High Court · AIR 1973 Kar 127 : AIR 1972 Kar 127 : (1973) 1 MysLJ 143
Advocates Act, 1961 — Section 30, 34, 34 (1)Constitution of India, 1950 — Article 32
High Courts11 Dec 1972Allowed
Krishnappa Ramasa Walvekar Vs Ramchandrasa Ramasa Walvekar and Others
Karnataka High Court · AIR 1973 Kar 234 : AIR 1972 Kar 234 : (1973) 1 MysLJ 115
Limitation Act, 1963 — Section 12, 12 (2), 5
High Courts06 Dec 1972
D. Cawasji and Co. Vs The State of Mysore and Another
Karnataka High Court · (1973) 31 STC 445
Constitution of India, 1950 — Article 19 (1) (f), 19 (1) (g), 226, 301, 304Mysore Sales Tax Act, 1957 — Section 5 (3) (a)
High Courts04 Dec 1972Dismissed
R.P. Jayarama Reddy Vs The Bangalore University and Others
Karnataka High Court · (1972) 12 KAR CK 0002
Bangalore University Act, 1964 — Section 22 (2) (a), 28 (2)Constitution of India, 1950 — Article 226
High Courts29 Nov 1972
Irawwa alias Kanchawwa and Another Vs Basalingappa Shiddappa Karikatti
Karnataka High Court · AIR 1973 Kar 238 : AIR 1972 Kar 238
Hindu Succession Act, 1956 — Section 14 (1)
High Courts28 Nov 1972Dismissed
Annapurana Bai Vs F.M. Ganesh Dattatraya and Another
Karnataka High Court · AIR 1973 Kar 221 : AIR 1972 Kar 221 : (1973) 1 MysLJ 217
High Courts21 Nov 1972
D.R. Puttanna Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1974) 96 ITR 333
Income Tax Act, 1961 — Section 139 (2), 142 (1), 144, 256 (1)