K.A. Parameswara Bhatta and Bros. Vs Deputy Commissioner of Commercial Taxes (Appeals), Bangalore and Another
Karnataka High Court · (1973) 2 MysLJ 363 : (1973) 32 STC 547
COURT ARCHIVE
48,956 judgments · page 2,312 of 2,448
Karnataka High Court · (1973) 2 MysLJ 363 : (1973) 32 STC 547
Karnataka High Court · (1974) CriLJ 1377 : (1973) 2 MysLJ 426
Karnataka High Court · AIR 1974 Kar 63
Karnataka High Court · AIR 1973 Kar 307 : (1973) 2 MysLJ 94
Karnataka High Court · AIR 1973 Kar 308 : (1973) ILR (Kar) 834 : (1973) 2 MysLJ 98
Karnataka High Court · AIR 1974 Kar 50
Karnataka High Court · (1973) 2 MysLJ 87 : (1973) 32 STC 243
Karnataka High Court · (1974) CriLJ 1119
Karnataka High Court · (1974) 97 ITR 528 : (1973) 2 MysLJ 405
Karnataka High Court · (1973) 43 CompCas 534 : (1973) ILR (Kar) 1292 : (1973) 2 MysLJ 117
Karnataka High Court · AIR 1975 Kar 95
Karnataka High Court · AIR 1974 Kar 10
Karnataka High Court · (1973) 06 KAR CK 0012
Karnataka High Court · (1975) 45 CompCas 238 : (1973) ILR (Kar) 1030 : (1973) 2 MysLJ 156
Karnataka High Court · AIR 1974 Kar 51
Karnataka High Court · AIR 1974 Kar 66
Karnataka High Court · AIR 1973 Kar 324 : (1973) ILR (Kar) 798 : (1973) 2 MysLJ 105
Karnataka High Court · AIR 1974 Kar 53
Karnataka High Court · (1973) 2 MysLJ 285 : (1973) 32 STC 336