High Courts17 Jul 1974
Commissioner of Income Tax Vs Sundaram and Others
Karnataka High Court · (1974) ILR (Kar) 1459
Income Tax Act, 1961 — Section 293, 9
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,303 of 2,448
High Courts16 Jul 1974
Manusukhlal A. Shah Vs The State of Mysore
Karnataka High Court · (1975) 35 STC 465
Income Tax Act, 1961 — Section 147Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4)
High Courts16 Jul 1974
Arctic Ice Company Vs State of Mysore
Karnataka High Court · (1975) 36 STC 91
Karnataka Sales Tax Act, 1957 — Section 20
High Courts12 Jul 1974
M. Gangappa Vs The Mysore Revenue Appellate Tribunal, Bangalore and Others
Karnataka High Court · AIR 1975 Kar 143 : (1974) 2 KarLJ 467
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 58 (2), 68 C
High Courts11 Jul 1974
The Superintendent of Police, Dharwar and Another Vs Nikhil Bindurao Galagali and Another
Karnataka High Court · (1975) ACJ 307 : AIR 1975 Kar 138 : (1975) ILR (Kar) 980 : (1974) 2 KarLJ 495
Motor Vehicles Act, 1939 — Section 110 D
High Courts10 Jul 1974
Pachakhan Vs H.D. Gopalakrishna Rao and Others
Karnataka High Court · AIR 1975 Kar 179 : (1975) ILR (Kar) 25 : (1975) 1 KarLJ 105
Evidence Act, 1872 — Section 11, 13, 157Transfer of Property Act, 1882 — Section 60
High Courts10 Jul 1974
Acchanaik Vs The State of Mysore and Another
Karnataka High Court · AIR 1975 Kar 140 : (1974) ILR (Kar) 1361 : (1974) 2 KarLJ 453
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17 (4), 4, 5 A, 9 (1)
High Courts09 Jul 1974
H.V. Srinivasa Murthy Vs The Regional transportt Authority and Others
Karnataka High Court · AIR 1975 Kar 126 : (1974) ILR (Kar) 1357 : (1974) 2 KarLJ 398
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 2 (28A), 46 (c)
High Courts05 Jul 1974
Sha Vajeshankar Vasudeva and Company Vs The Assistant Commissioner of Commercial Taxes (Assessments), Mangalore-1
Karnataka High Court · (1974) 34 STC 257
Karnataka Sales Tax Act, 1957 — Section 25 A, 28 (1) (c)Mysore Agricultural Income Tax Act, 1957 — Section 35 (1), 35 (2)
High Courts04 Jul 1974
Shubhakar Sridhar Shastry Vs Mysore State Road Transport Corporation, Bangalore and Others
Karnataka High Court · (1975) ACJ 50 : AIR 1975 Kar 73 : (1974) ILR (Kar) 1239 : (1975) 1 KarLJ 3
Motor Vehicles Act, 1939 — Section 110 D
High Courts02 Jul 1974
Kori Bharmappa Vs Bapanahalli Obaleshappa and Others
Karnataka High Court · AIR 1975 Kar 127 : (1974) ILR (Kar) 1147
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Stamp Act, 1957 — Section 30 (a) (viii)
High Courts01 Jul 1974
Shoukat Mohammad Hatrot Vs Narayana Govinda Naik and Others
Karnataka High Court · AIR 1975 Kar 142 : (1974) ILR (Kar) 1382 : (1974) 2 KarLJ 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 145, 47
High Courts01 Jul 1974
Vipin Kumar Jain Vs The Collector of Central Excise
Karnataka High Court · (1975) CriLJ 747
Customs Act, 1962 — Section 110 (2)Gold (Control) Act, 1968 — Section 79 (ii)
High Courts01 Jul 1974
Abdul Azeez Vs The State of Mysore
Karnataka High Court · (1975) CriLJ 335
Penal Code, 1860 (IPC) — Section 302, 303
High Courts25 Jun 1974
Alice Raju Vs B.R. Anthony Raju
Karnataka High Court · AIR 1975 Kar 3 : (1974) ILR (Kar) 1390 : (1974) 2 KarLJ 268
Divorce Act, 1869 — Section 10, 17, 22
High Courts25 Jun 1974
Santhammal Vs S. Thangaraj
Karnataka High Court · AIR 1975 Kar 23 : (1974) ILR (Kar) 1394 : (1974) 2 KarLJ 422
Divorce Act, 1869 — Section 10, 17, 37
High Courts24 Jun 1974
Thippeswamy and Others Vs The State of Karnataka and Others
Karnataka High Court · AIR 1975 Kar 53 : (1974) ILR (Kar) 1333 : (1974) 2 KarLJ 518
Constitution of India, 1950 — Article 15, 31, 31AMysore Land Reforms Act, 1962 — Section 63, 63 (3)
High Courts21 Jun 1974
Karnataka Exports Ltd. Vs The Mysore Iron and Steel Ltd.
Karnataka High Court · AIR 1975 Kar 128 : (1974) ILR (Kar) 922 : (1974) 2 KarLJ 375
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10 (2), Order 10 Rule 4
High Courts20 Jun 1974
Bhaskar Krishnaji Vs The State of Karnataka and Others
Karnataka High Court · AIR 1975 Kar 55 : (1974) 2 KarLJ 509
Karnataka Land Reforms Act, 1961 — Section 106, 127 A, 5, 66, 66 A
High Courts18 Jun 1974
Commissioner of Income Tax, Mysore Vs T. Narayana Pai
Karnataka High Court · (1974) ILR (Kar) 1398 : (1975) 98 ITR 422 : (1974) 2 KarLJ 265
Income Tax Act, 1961 — Section 256 (1), 263, 52