High Courts20 Mar 1979

K. Ramaiah Vs K.G. Basappa

Karnataka High Court · AIR 1980 Kar 107 : (1979) ILR (Kar) 1024 : (1982) 2 KarLJ 537

Karnataka Land Reforms (Amendment) Act, 1970 — Section 32, 33, 33 (2)Karnataka Land Reforms Act, 1961 — Section 118, 133, 133 (1)
High Courts20 Mar 1979

T.M. Renukappa Vs Fahmida and Others

Karnataka High Court · (1980) ACJ 86 : AIR 1980 Kar 25 : (1982) 52 CompCas 634(1) : (1979) ILR (Kar) 2324 : (1979) 2 KarLJ 103

Karnataka Motor Vehicles Rules, 1963 — Rule 161, 161 (1)Motor Vehicles Act, 1939 — Section 95, 95 (2) (a)