S.N. Parthasarathy Vs Controller of Estate Duty, Karnataka
Karnataka High Court · (1979) 120 ITR 408 : (1980) 1 KarLJ 317 : (1979) 2 TAXMAN 588
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48,956 judgments · page 2,253 of 2,448
Karnataka High Court · (1979) 120 ITR 408 : (1980) 1 KarLJ 317 : (1979) 2 TAXMAN 588
Karnataka High Court · (1980) 1 KarLJ 271
Karnataka High Court · (1979) 2 KarLJ 472
Karnataka High Court · (1979) 2 KarLJ 382
Karnataka High Court · (1979) 2 KarLJ 389
Karnataka High Court · (1979) 2 KarLJ 391
Karnataka High Court · (1979) 2 KarLJ 474
Karnataka High Court · (1979) 2 KarLJ 454
Karnataka High Court · (1980) 1 KarLJ 315
Karnataka High Court · (1980) 1 KarLJ 313
Karnataka High Court · (1979) 2 KarLJ 380
Karnataka High Court · (1979) 2 KarLJ 378
Karnataka High Court · (1979) 2 KarLJ 316 : (1980) 1 LLJ 97
Karnataka High Court · (1979) 2 KarLJ 449
Karnataka High Court · (1979) 2 KarLJ 510
Karnataka High Court · (1979) ILR (Kar) 2315 : (1979) 2 KarLJ 286 : (1979) 44 STC 276
Karnataka High Court · (1979) 2 KarLJ 403
Karnataka High Court · (1979) 2 KarLJ 376
Karnataka High Court · (1980) CriLJ 533
Karnataka High Court · (1980) CriLJ 347