High Courts31 Jul 1980
D.M. Rudraiah Vs Registrar, University of Mysore and Others
Karnataka High Court · AIR 1981 Kar 1
Constitution of India, 1950 — Article 226, 227Representation of the Peoples Act, 1951 — Section 33 (5), 36 (4)
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,238 of 2,448
High Courts31 Jul 1980
Reliable Rocks Builders and Suppliers Vs The State of Karnataka and Another
Karnataka High Court · (1982) 49 STC 110
Karnataka Sales Tax Act, 1957 — Section 24 (1), 5 A (1) (a), 6
High Courts30 Jul 1980
Commissioner of Income Tax Vs Indian Telephone Industries Ltd.
Karnataka High Court · (1981) 5 TAXMAN 155
High Courts30 Jul 1980
Haji S. Mohammed Ghouse Vs State of Karnataka
Karnataka High Court · (1982) 49 STC 154
Karnataka Sales Tax Act, 1957 — Section 12 B, 12 B, 12 B (2), 22 As, 24 (1)
High Courts30 Jul 1980
Shivarudrappa, etc. Vs The State of Karnataka and Another
Karnataka High Court · AIR 1981 Kar 10
Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3 (1), 3 (3), 3 (4)
High Courts29 Jul 1980
The Bangalore University, Bangalore and Another Vs B.P. Puttaraju and Others
Karnataka High Court · AIR 1981 Kar 202 : (1981) ILR (Kar) 1 : (1981) 1 KarLJ 72
Constitution of India, 1950 — Article 226Karnataka State Universities Act, 1976 — Section 12, 62
High Courts29 Jul 1980
Hegde and Golay Ltd. and Another Vs Employees'' State Insurance Corporation and Another
Karnataka High Court · (1980) 2 KarLJ 265
Employees State Insurance Act, 1948 — Section 45a
High Courts29 Jul 1980
Parameshwari Bai Vs Muthojirao Scindia
Karnataka High Court · AIR 1981 Kar 40 : (1981) ILR (Kar) 78
Hindu Marriage Act, 1955 — Section 17, 9Penal Code, 1860 (IPC) — Section 494, 495
High Courts28 Jul 1980
Official Liquidator Vs Maganlal Hirachand Shah and Others
Karnataka High Court · (1980) 2 KarLJ 182
Companies Act, 1956 — Section 542
High Courts25 Jul 1980
Sangawwa and Others Vs Yemnappa and Another
Karnataka High Court · AIR 1980 Kar 220 : (1980) 2 KarLJ 202
High Courts23 Jul 1980
B.C. Malliah Vs State of Karnataka
Karnataka High Court · (1981) 47 STC 190
Karnataka Sales Tax Act, 1957 — Section 12 A, 23 (1), 3 B (4)
High Courts23 Jul 1980
Subramanyachar Vs Ksrtc
Karnataka High Court · (1980) 2 KarLJ 421
Road Transport Corporations Act, 1950 — Section 19
High Courts23 Jul 1980
I.T.C. Employees Association and Others Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 LLJ 431
Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 12 (3), 18 (3)
High Courts23 Jul 1980
D.M. Thimmaiah Vs Central Board of Excise and Customs
Karnataka High Court · (1981) ECR 513D
Central Excise Rules, 1944 — Rule 9 (2)
High Courts23 Jul 1980
Ningappa Sanganabasappa Allapur Vs The Karnataka Appellate Tribunal
Karnataka High Court · AIR 1981 Kar 255
Karnataka Land Reforms (Amendment) Act, 1974 — Section 91, 91 (1)
High Courts22 Jul 1980
Vishwantah Akhandappa and Others Vs State of Karnataka and Others
Karnataka High Court · (1980) 2 KarLJ 398
Karnataka Municipalities Act, 1964 — Section 315
High Courts22 Jul 1980
R.C. Hiremath (Patil) Vs The Judicial Magistrate First Class, II Court, Hubli
Karnataka High Court · (1980) 2 KarLJ 297 : (1981) 47 STC 38
Criminal Procedure Code, 1973 (CrPC) — Section 421, 422Karnataka Sales Tax Act, 1957 — Section 13 (3), 13 (3) (b), 13 (4), 15 (2)Penal Code, 1860 (IPC) — Section 63, 65, 67, 70
High Courts22 Jul 1980
Mahantappa Gurappa Vs Jayanthi Stores
Karnataka High Court · (1980) 2 KarLJ 313
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Jul 1980
M. Harry Lawrence Vs State of Karnataka and Others
Karnataka High Court · (1980) 2 KarLJ 396
High Courts22 Jul 1980
M.K. Narayanappa Vs Geetha Stores
Karnataka High Court · (1980) 2 KarLJ 347
Evidence Act, 1872 — Section 23Karnataka Rent Control Act, 1961 — Section 21(1)(H)