High Courts12 Sept 1980

Sai Narayan Vs Padmini

Karnataka High Court · (1981) 1 KarLJ 146

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 27
High Courts02 Sept 1980

T.M. Sabira Vs State of Karnataka and Another

Karnataka High Court · (1980) 09 KAR CK 0048

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (COFEPOSA) — Section 3 (1), 3 (3)Constitution of India, 1950 — Article 166 (3), 22