Drive in Enterprises Vs Commr. of Comml. Taxes and Another
Karnataka High Court · (1981) 2 KarLJ 361
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48,956 judgments · page 2,227 of 2,448
Karnataka High Court · (1981) 2 KarLJ 361
Karnataka High Court · (1982) 1 KarLJ 1
Karnataka High Court · (1981) 1 KarLJ 476
Karnataka High Court · (1982) 50 STC 19
Karnataka High Court · (1981) 1 KarLJ 331
Karnataka High Court · (1981) ILR (Kar) 675 : (1981) 48 STC 136
Karnataka High Court · (1981) 1 KarLJ 454
Karnataka High Court · AIR 1982 Kar 6 : (1981) 1 KarLJ 300
Karnataka High Court · (1981) 1 KarLJ 294
Karnataka High Court · (1981) 1 KarLJ 350
Karnataka High Court · (1981) 2 KarLJ 593
Karnataka High Court · (1983) 54 CompCas 32
Karnataka High Court · (1981) ILR (Kar) 885 : (1981) 129 ITR 130 : (1981) 1 KarLJ 329 : (1981) 6 TAXMAN 224
Karnataka High Court · (1981) 2 KarLJ 117
Karnataka High Court · (1981) 25 CTR 343 : (1981) ILR (Kar) 1606 : (1982) 135 ITR 572
Karnataka High Court · AIR 1981 Kar 162 : (1981) 1 KarLJ 333
Karnataka High Court · (1981) 1 KarLJ 293
Karnataka High Court · (1981) ILR (Kar) 195 : (1981) 1 KarLJ 211
Karnataka High Court · (1981) 1 KarLJ 423
Karnataka High Court · (1981) 1 KarLJ 400