High Courts13 Oct 1978
The Writers'' and Artists'' House Building Co-op. Society Ltd. Vs The Joint Registrar of Co-operative Societies and Another
Karnataka High Court · (1979) 1 KarLJ 226
Karnataka Co-operative Societies Act, 1959 — Section 111a
COURT ARCHIVE
Karnataka High Court judgments
47,715 judgments · page 2,212 of 2,386
High Courts28 Sept 1978
T.T. Pvt. Ltd. Vs Income Tax Officer, Company Circle-III, Bangalore
Karnataka High Court · (1980) 121 ITR 551
Income Tax Act, 1961 — Section 147 (b), 148, 40 (c), 40 A, 40 A (2) (a)
High Courts21 Sept 1978
Rudrappa P. Vs Mukesh Textiles Mills (P) Ltd.
Karnataka High Court · (1979) 1 KarLJ 16
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts21 Sept 1978
Shivadevi Vs Shivappa R. Mulamuttal
Karnataka High Court · (1979) 1 KarLJ 150
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 50
High Courts20 Sept 1978
Dodda Thimma Naika Vs V. Lakshmaiah and Others
Karnataka High Court · AIR 1979 Kar 68 : (1979) ILR (Kar) 1165 : (1979) 1 KarLJ 289
Limitation Act, 1963 — Section 142, 144, 44
High Courts20 Sept 1978
Gopal Krishna Vishweshar and Others Vs Yellapur Taluka Agricultural Produce Co-op. Mktg. Society Ltd. and Others
Karnataka High Court · (1979) 1 KarLJ 185
Karnataka Co-operative Societies Act, 1959 — Section 69
High Courts18 Sept 1978
Narayana Reddy R.G. Vs Chinnappa and Others
Karnataka High Court · (1979) 1 KarLJ 281
Criminal Procedure Code, 1973 (CrPC) — Section 341
High Courts14 Sept 1978
T. Khande Rao and Sons and etc. Vs State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 71 : (1979) ILR (Kar) 1097
Constitution of India, 1950 — Article 14, 19, 226, 252 (2), 254 (1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 1 (2)
High Courts14 Sept 1978
Devendrappa Basawantappa Neeralakatti Vs Kallayya Basalingayya
Karnataka High Court · AIR 1979 Kar 21 : (1979) ILR (Kar) 639 : (1979) 1 KarLJ 198
Stamp Act, 1899 — Section 17, 36, 61
High Courts13 Sept 1978
Church of South India Trust Association Vs Sampangiraman
Karnataka High Court · (1979) 1 KarLJ 85
Karnataka Rent Control Act, 1961 — Section 21Transfer of Property Act, 1882 — Section 111(G)
High Courts12 Sept 1978
Addl. Commissioner of Income Tax, Mysore Vs M.A.J. Vasanaik V.G. Krishna Murthy Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1979) 116 ITR 110
Income Tax Act, 1961 — Section 155 (b), 256 (1), 33, 34 (3) (b)Partnership Act, 1932 — Section 14
High Courts11 Sept 1978
Ibcon P. Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 119 ITR 519
Income Tax Act, 1922 — Section 4 (3) (vii)
High Courts09 Sept 1978Dismissed
Raghunath Mallu Bastavade Vs Rama Basalinga Bastawade
Karnataka High Court · (1988) ILR (Kar) 2162
High Courts08 Sept 1978
Nagammal V.K. Vs Spl. Dy. Commr., Bangalore and Others
Karnataka High Court · (1979) 1 KarLJ 179
Karnataka Rent Control Act, 1961 — Section 9
High Courts08 Sept 1978
Keshavlal Vs Taluk Magistrate, Raibag and Others
Karnataka High Court · (1979) 1 KarLJ 201
High Courts08 Sept 1978
Narayanappa Divakarappa Vs Gopala Rao Srinivasa Bhat
Karnataka High Court · (1979) 2 KarLJ 8
Karnataka Rent Control Act, 1961 — Section 50
High Courts04 Sept 1978Allowed
Vinobabai and Others Vs K.S.R.T.C. and Another
Karnataka High Court · (1979) ACJ 282
High Courts04 Sept 1978
Shivanna and Others Vs State of Karnataka and Others
Karnataka High Court · (1979) 1 KarLJ 261
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 5 (6)
High Courts04 Sept 1978
Shivayogappa Tambake Vs Seethabai
Karnataka High Court · (1979) 1 KarLJ 129
Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts04 Sept 1978
Soma Sundarams (Private) Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 116 ITR 620
Income Tax Act, 1961 — Section 256 (1), 271 (1), 271 (1) (a), 29, 4