High Courts04 Jan 1979
Mysore Sales International Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 117 ITR 64
Income Tax Act, 1961 — Section 10 (3), 256 (1), 263
COURT ARCHIVE
Karnataka High Court judgments
47,715 judgments · page 2,210 of 2,386
High Courts02 Jan 1979
Virupakshappa Nagarajappa Jagali and Others Vs The Taluka Agricultural Produce Co-operative Society Ltd.
Karnataka High Court · AIR 1979 Kar 117 : (1979) ILR (Kar) 1354 : (1979) 1 KarLJ 302
Companies Act, 1913 — Section 171Karnataka Co-operative Societies Act, 1959 — Section 118 (2)
High Courts02 Jan 1979
Smt. B. Muniyamma Vs Commissioner of Gift Tax
Karnataka High Court · (1979) 1 TAXMAN 300
High Courts02 Jan 1979
B. Muniyamma Vs Commissioner of Gift Tax, Mysore
Karnataka High Court · (1979) ILR (Kar) 1306 : (1979) 117 ITR 47
Gift Tax Act, 1958 — Section 2 (xii), 26 (1)
High Courts01 Jan 1979
The Provident Fund Inspector Vs N.S. Dayananda
Karnataka High Court · (1980) CriLJ 161
Criminal Procedure Code, 1973 (CrPC) — Section 192, 468Employees Provident Fund Scheme, 1952 — Section 30 (1), 38 (1)A
High Courts01 Jan 1979
Addl. Commissioner of Income Tax, Mysore Vs Indian Telephone Industries
Karnataka High Court · (1979) 118 ITR 291
Companies (Profits) Surtax Act, 1964 — Section 18Companies (Profits) Surtax Rule, 1965 — Rule 1, 1 (3)Income Tax Act, 1961 — Section 256 (1)
High Courts01 Jan 1979
Y.H. Sawkar and Others Vs Director of Agriculture and Others
Karnataka High Court · (1979) 2 KarLJ 113
High Courts01 Jan 1979
Andanappa Vs Corporation of the City of Bangalore and Another
Karnataka High Court · (1979) 1 KarLJ 133
Karnataka Municipal Corporation Act, 1976 — Section 34
High Courts20 Dec 1978
Bhaskar Touring Talkies, Bangalore and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 178 : (1979) 1 KarLJ 215
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Karnataka Cinemas (Regulation) Rules, 1971 — Rule 107, 107 (1) (a)
High Courts20 Dec 1978
Suvarnamma Vs B. Mukunda Rao
Karnataka High Court · AIR 1979 Kar 150 : (1979) ILR (Kar) 1344 : (1979) 2 KarLJ 25
High Courts20 Dec 1978
Muruli Touring Talkies and etc. Vs State of Karnataka and etc.
Karnataka High Court · AIR 1979 Kar 162
Constitution of India, 1950 — Article 14, 19 (1) (g)Karnataka Cinemas (Regulation) Rules, 1971 — Rule 107 (1) (a), 107 (1) (b), 27 (1) (b), 27 (1) (j), 96 (5)
High Courts19 Dec 1978
H.H. Sri Jaya Chamaraja Wadiyar, Maharaja of Mysore and Others Vs Union of India and Another
Karnataka High Court · (1981) 129 ITR 652
Income Tax Act, 1922 — Section 60 (1), 60 AIncome Tax Act, 1961 — Section 297, 297 (2) (1)
High Courts19 Dec 1978
Sugunabai and Others Vs Tripuri Sundari Talkies and Others
Karnataka High Court · (1979) 1 KarLJ 404
Karnataka Rent Control Act, 1961 — Section 31
High Courts19 Dec 1978
Channegowda Vs M.N. Thimmiah and Others
Karnataka High Court · (1979) 1 KarLJ 305
Civil Procedure Code, 1908 (CPC) — Section 9Karnataka Land Reforms Act, 1961 — Section 41
High Courts13 Dec 1978
S.R. Jadav Desai Vs Wealth Tax Officer (Sixth) and Another
Karnataka High Court · (1980) 121 ITR 531
Wealth Tax Act, 1957 — Section 14 (2), 17, 18 (1) (a), 18 (2A)
High Courts12 Dec 1978
Maharajakumari Meenakshi Devi Avaru and Others Vs Union of India and Another
Karnataka High Court · (1979) 12 CTR 185 : (1981) 129 ITR 652(1) : (1981) 7 TAXMAN 214
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 297, 297 (2) (1) (L), 297 (2) (L), 60 (1), 60 A
High Courts05 Dec 1978
Nandinaravanda Medappa Vs Nandinaravanda Ganapathy and Others
Karnataka High Court · (1979) 2 KarLJ 22
Karnataka Land Revenue Act, 1964 — Section 79
High Courts04 Dec 1978
T.S. Chandrasekariah Vs Karnataka Road Transport Corporation
Karnataka High Court · (1979) 2 LLJ 108
Constitution of India, 1950 — Article 14, 311, 311 (2)Karnataka State Road Transport Corporation Cadre and Recruitment Regulations, 1968 — Regulation 7
High Courts28 Nov 1978
Dhirendrakumar and Anr. - Petitioner Vs The Registrar of Societies and Others
Karnataka High Court · (1979) 1 KarLJ 244
Karnataka Societies Registration Act, 1960 — Section 9
High Courts28 Nov 1978
Channiah Vs Ramiah and Others
Karnataka High Court · (1979) 1 KarLJ 315
Karnataka Land Reforms Act, 1961 — Section 48A (2)