High Courts21 Nov 1983
The State of Karnataka Vs Dada and Co.
Karnataka High Court · (1984) 55 STC 367
Karnataka Sales Tax Act, 1957 — Section 2 (1) (v)
COURT ARCHIVE
Karnataka High Court judgments
47,726 judgments · page 2,129 of 2,387
High Courts18 Nov 1983
Commissioner of Income Tax, Karnataka-I Vs S.K. Nayak
Karnataka High Court · (1984) 41 CTR 301 : (1984) 145 ITR 791 : (1984) 18 TAXMAN 495
Income Tax Act, 1961 — Section 16 (1), 16 (1), 256 (1), 256 (1), 64, 64
High Courts18 Nov 1983
Commissioner of Income Tax, Karnataka Vs R. Ramaiah and Others
Karnataka High Court · (1984) 41 CTR 307 : (1984) 146 ITR 39 : (1984) 17 TAXMAN 164
Income Tax Act, 1961 — Section 2 (13), 256 (1)
High Courts18 Nov 1983
Gangamma and Another Vs Viswanatha J. Salian.
Karnataka High Court · (1984) 1 KarLJ 322
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts17 Nov 1983
N.G.E.F. Limited Vs Commissioner of Income Tax, Karnataka-II, Bangalore
Karnataka High Court · (1984) 43 CTR 91 : (1985) 153 ITR 197 : (1984) 18 TAXMAN 499
Income Tax Act, 1961 — Section 256 (1), 37, 37 (4)
High Courts17 Nov 1983
H.H. Maharajakumari Meenakshideviavaru Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1984) 150 ITR 247 : (1985) 20 TAXMAN 347
Income Tax Act, 1961 — Section 256 (1)
High Courts16 Nov 1983
Velumurugan Stores. Vs Kamadhenu Stores.
Karnataka High Court · (1984) 28 KarLJ 49
Evidence Act, 1872 — Section 162
High Courts15 Nov 1983
Commissioner of Income Tax, Karnataka-II Vs Maithreyi Pai
Karnataka High Court · (1984) 43 CTR 88 : (1985) 152 ITR 247 : (1984) 18 TAXMAN 75
Income Tax Act, 1961 — Section 256 (1), 48, 55, 55 (2), 57
High Courts15 Nov 1983
Commissioner of Income Tax Vs Balaji Commercial Syndicate
Karnataka High Court · (1987) 165 ITR 596
Income Tax Act, 1961 — Section 256 (2), 30, 33, 35, 39
High Courts14 Nov 1983
G.R. Steel and Alloys Pvt. Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1984) 42 CTR 107 : (1985) 152 ITR 220 : (1984) 17 TAXMAN 29
Income Tax Act, 1961 — Section 144 B, 144 B (4)
High Courts14 Nov 1983
Commissioner of Income Tax, Karnataka Vs Kinema Reinforced Plastics
Karnataka High Court · (1984) 39 CTR 7 : (1985) 152 ITR 216
Income Tax Act, 1961 — Section 256 (1)
High Courts11 Nov 1983
Commissioner of Income Tax Vs P.V.S. Beedies (P.) Ltd.
Karnataka High Court · (1987) 163 ITR 846
Income Tax Act, 1961 — Section 139 (8), 214, 256 (1)
High Courts10 Nov 1983
Commissioner of Income Tax Vs K.G. Yediyurappa and Co.
Karnataka High Court · (1984) 43 CTR 90 : (1985) 152 ITR 152 : (1984) 17 TAXMAN 191
Income Tax Act, 1961 — Section 256 (1), 80 HH, 80 HH (2) (iv)
High Courts10 Nov 1983
All Saints Church Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1984) 41 CTR 306 : (1984) 145 ITR 786 : (1984) 18 TAXMAN 388
Income Tax Act, 1961 — Section 14, 2 (36), 256 (1)
High Courts10 Nov 1983
Baldev Ramnarayan Vs Commissioner of Income Tax
Karnataka High Court · (1988) 174 ITR 680
Income Tax Act, 1961 — Section 256 (1), 37
High Courts10 Nov 1983
K.S. Badrinarayana Rao Vs Commissioner of Income Tax
Karnataka High Court · (1984) 42 CTR 264 : (1985) 152 ITR 159 : (1984) 17 TAXMAN 32
Income Tax Act, 1961 — Section 184, 256 (1)
High Courts10 Nov 1983
Express Road Transport Pvt. Ltd. Vs M/s. Mallar Trading Company.
Karnataka High Court · (1985) 1 KarLJ 34
Contract Act, 1872 — Section 28
High Courts08 Nov 1983
Pilla Byrappa and Others Vs The Primary Land Development Bank and Another
Karnataka High Court · (1984) 28 KarLJ 41
Karnataka Co-operative Societies Act, 1959 — Section 86A
High Courts07 Nov 1983
Ramesh H. Vs The Dy. Registrar of Co-op. Societies, Chitradurga and Others
Karnataka High Court · (1986) 2 KarLJ 479
Karnataka Co-operative Societies Rules, 1960 — Rule 38(4)(5)(6)
High Courts07 Nov 1983
Deshpande Sholapurkar and Co. Vs State of Karnataka
Karnataka High Court · (1984) 1 KarLJ 139 : (1984) 57 STC 93
Karnataka Sales Tax Act, 1957 — Section 20, 5 (1), 6 B