High Courts13 Jul 1995Dismissed
Jaishri Vs Maruthi
Karnataka High Court · (1995) ILR (Kar) 3100 : (1995) 4 KarLJ 638
COURT ARCHIVE
Karnataka High Court judgments
47,789 judgments · page 1,851 of 2,390
High Courts13 Jul 1995
Special Land Acquisition Officer, Karanja Project, Bidar and Another Vs Mallikarjun and Others
Karnataka High Court · (1995) 5 KarLJ 41
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 350ALand Acquisition Act, 1894 — Section 11
High Courts13 Jul 1995
Muddarangappa and Another Vs Smt. Gangamma
Karnataka High Court · (1995) 5 KarLJ 488
Specific Relief Act, 1963 — Section 38
High Courts13 Jul 1995
B.C. Raju Vs Commissioner, Karnataka Housing Board and Another
Karnataka High Court · AIR 1996 Kar 84 : (1995) ILR (Kar) 2729 : (1995) 4 KarLJ 500
Constitution of India, 1950 — Article 12, 14, 19 (1) (g)
High Courts12 Jul 1995
Mallikarjunagouda Vs Principal Munsiff
Karnataka High Court · (1995) ILR (Kar) 2595 : (1995) 4 KarLJ 510
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1AKarnataka Panchayat Raj Act, 1993 — Section 15, 16, 17, 18
High Courts12 Jul 1995
Giridhari Balaram Radhakrishnani and another Vs M/s Mahisa Electronics and others
Karnataka High Court · (1995) ILR (Kar) 2010
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2APatents Act, 1970 — Section 104, 24
High Courts12 Jul 1995Allowed
Hanumappa Bhimappa Koujageri Vs Bhimappa Sangappa Asari
Karnataka High Court · (1996) ILR (Kar) 1517 : (1996) 5 KarLJ 67
Civil Procedure Code, 1908 (CPC) — Section 10Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 58, 59, 60
High Courts12 Jul 1995
B.L. Nagaraj and others Vs Dr. Kantha and others
Karnataka High Court · AIR 1996 Kar 82 : (1995) ILR (Kar) 2050 : (1995) 5 KarLJ 519
Transplantation of Human Organs Act, 1994 — Section 9, 9 (3)
High Courts12 Jul 1995Allowed
Usman Sab Vs Dastagir Sab
Karnataka High Court · (1996) ILR (Kar) 484 : (1995) 4 KarLJ 429
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Jul 1995Dismissed
Binny Limited Vs Industrial Tribunal and Others
Karnataka High Court · (1996) 2 LLJ 539
Industrial Disputes Act, 1947 — Section 25 N
High Courts11 Jul 1995
Workmen of Bharath Electronics Ltd. Vs Employees State Insurance Corporation
Karnataka High Court · (1995) ILR (Kar) 2539 : (1995) 6 KarLJ 709 : (1996) 2 LLJ 341
Employees State Insurance Act, 1948 — Section 75, 90, 91
High Courts11 Jul 1995
Workmen of Bharath Electronics Limited and Another Vs Employees State Insurance Corporation of India and Others
Karnataka High Court · (1997) 2 ACC 423
Employees State Insurance Act, 1948 — Rule 50, 51, 54, 1 (4), 2 (9)
High Courts10 Jul 1995
Smt. Sharadamma and others Vs N. Basappa and others
Karnataka High Court · AIR 1996 Kar 186 : (1995) 5 KarLJ 387
High Courts10 Jul 1995
Shivalingaiah Vs Karnataka State Co-operative Marketing Federation Ltd.
Karnataka High Court · (1995) ILR (Kar) 2938
Penal Code, 1860 (IPC) — Section 409
High Courts07 Jul 1995Dismissed
Mars Constructions Vs Karnataka Bank Ltd.
Karnataka High Court · (1995) ILR (Kar) 2884 : (1995) 6 KarLJ 22
Arbitration Act, 1940 — Section 32
High Courts07 Jul 1995
Gavigowda Vs Kalegowda and others
Karnataka High Court · AIR 1996 Kar 131 : (1995) 5 KarLJ 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100
High Courts06 Jul 1995
Basappa Vs The State of Karnataka
Karnataka High Court · (1997) 1 ALT(Cri) 676 : (1996) 2 ALT(Cri) 202 : (1995) CriLJ 4061 : (1995) ILR (Kar) 2266 : (1995) 3 KarLJ 649
Penal Code, 1860 (IPC) — Section 394
High Courts05 Jul 1995Dismissed
Chief Secretary Vs S.S. Prasad
Karnataka High Court · (1995) ILR (Kar) 3576 : (1995) 4 KarLJ 579
High Courts05 Jul 1995
Sri Shanidevara Seva Mandali Vs Commissioner, Bangalore City Corporation
Karnataka High Court · (1995) ILR (Kar) 3579 : (1995) 5 KarLJ 523
Karnataka Municipal Corporations Act, 1976 — Section 321, 321 (1) (i) (a)
High Courts05 Jul 1995
Vasu Agarbathies Vs Deputy Commissioner of Commercial Taxes
Karnataka High Court · (1995) ILR (Kar) 2054 : (1996) 40 KarLJ 151
Constitution of India, 1950 — Article 226, 227Karnataka Sales Tax Rules, 1957 — Rule 20, 22