High Courts31 Jul 1995
Ramu and others Vs Papaiah and others
Karnataka High Court · AIR 1996 Kar 51 : (1995) 4 KarLJ 421
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Karnataka High Court judgments
47,789 judgments · page 1,849 of 2,390
High Courts31 Jul 1995
Savithramma Vs H. Gurappa Reddy adn others
Karnataka High Court · AIR 1996 Kar 99 : (1995) ILR (Kar) 3389 : (1995) 4 KarLJ 272
Constitution of India, 1950 — Article 137Hindu Succession Act, 1956 — Section 19
High Courts31 Jul 1995
Regional Director, Employees'' State Insurance Corporation Vs Manjog Home and Organisation
Karnataka High Court · (1996) 74 FLR 2561 : (1995) ILR (Kar) 3430 : (1996) 1 KarLJ 80 : (1996) 2 LLJ 286
Employees State Insurance Act, 1948 — Section 39, 39 (5), 75
High Courts28 Jul 1995Dismissed
State of Karnataka Vs Robert D''Silva
Karnataka High Court · (1995) ILR (Kar) 2549 : (1995) 6 KarLJ 120
Karnataka Land Revenue Act, 1964 — Section 75Karnataka Preservation of Trees Act, 1976 — Section 26, 8, 8 (4) (ii)
High Courts28 Jul 1995
Krishnamurthy and Others Vs Smt. Nanjamma
Karnataka High Court · (1995) 5 KarLJ 570
High Courts28 Jul 1995
H. Thirthappa and Another Vs M. Muragendrappa
Karnataka High Court · (1996) 2 KarLJ 361
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8A
High Courts28 Jul 1995
Vithal Mahadev Patil Vs The State
Karnataka High Court · (1996) 2 ALT(Cri) 482 : (1996) CriLJ 1796
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 324
High Courts27 Jul 1995Dismissed
Karnataka Wine Merchants Association Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 2599 : (1995) 4 KarLJ 214
Constitution of India, 1950 — Article 14Karnataka Excise (Sale of Indian and Foreign Liquor) (Amendment) Rules, 1968 — Rule 8, 8 (1), 8AKarnataka Excise Act, 1965 — Section 23, 24
High Courts26 Jul 1995
Irangouda Vs The State of Karnataka and another
Karnataka High Court · AIR 1996 Kar 95 : (1995) ILR (Kar) 2645 : (1995) 5 KarLJ 593
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 67
High Courts26 Jul 1995
M/s. Lakshmi Narasimha Constructions, Bangalore Vs Commissioner of Commercial Taxes (Karnataka), Bangalore and Another
Karnataka High Court · (1997) 42 KarLJ 211
Karnataka Sales Tax Act, 1957 — Section 3A
High Courts26 Jul 1995
Manjunatha Roller Flour Mills Private Ltd. Vs Assistant Commissioner of Commercial Taxes
Karnataka High Court · (1995) ILR (Kar) 2196
Karnataka Sales Tax (Ammendment) Act, 1992 — Section 3 A, 8 A (3), 8 A (6)Karnataka Sales Tax Act, 1957 — Section 8 A
High Courts26 Jul 1995
M/s Karnataka Industrial Co-operative Bank Ltd. Vs G.P. Gopal and Another
Karnataka High Court · (1996) 74 FLR 2395 : (1995) ILR (Kar) 2912 : (1995) 5 KarLJ 49
Industrial Employment (Standing Orders) Act, 1946 — Section 10 A
High Courts25 Jul 1995
Irappa Basappa Kudachi Vs State of Karnataka and Others
Karnataka High Court · (1996) 2 KarLJ 591
Civil Procedure Code, 1908 (CPC) — Section 80(2), 99
High Courts25 Jul 1995Dismissed
Sharana Gowda Vs Narayana
Karnataka High Court · (1995) ILR (Kar) 3241 : (1995) 6 KarLJ 307
Limitation Act, 1963 — Section 5
High Courts25 Jul 1995
Biological E. Ltd. Vs State of Karnataka and another
Karnataka High Court · (1997) 104 STC 234
Constitution of India, 1950 — Article 14Karnataka Sales Tax Act, 1957 — Section 6 B, 8 A
High Courts25 Jul 1995Dismissed
Padubidari Vyavasaya Seva Sahakara Sangh Niyamitha Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 2279 : (1995) 4 KarLJ 309
Karnataka Co-operative Societies Act, 1959 — Section 29, 29 (1), 53 A
High Courts24 Jul 1995
Hindustan Aeronautics Ltd. Vs S. Alfred Slim
Karnataka High Court · (1995) ILR (Kar) 2656 : (1995) 4 KarLJ 561 : (1996) 1 LLJ 1187
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 10 (4A), 33 (2) (b)
High Courts24 Jul 1995
Subhan Khan Vs J.H. Patel and others
Karnataka High Court · AIR 1996 Kar 167 : (1995) 3 KarLJ 559
Constitution of India, 1950 — Article 173Representation of the Peoples Act, 1951 — Section 82, 86, 87
High Courts24 Jul 1995
Kapoorchand Vs Shanthabai Sindia
Karnataka High Court · (1995) ILR (Kar) 2611 : (1995) 4 KarLJ 445
Karnataka Rent Control Act, 1961 — Section 21 (1) (h)
High Courts21 Jul 1995
Karnataka State Government Daily Wages Employees Federation Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 2653 : (1995) 5 KarLJ 109 : (1996) 1 LLJ 1168
Industrial Disputes Act, 1947 — Section 10, 12, 2 (K)