High Courts05 Jan 1996
Srikanteshwara Vidhya Samste (R) Vs State of Karnataka and others
Karnataka High Court · AIR 1997 Kar 82 : (1996) ILR (Kar) 2366 : (1996) 5 KarLJ 629
Karnataka General Clauses Act, 1899 — Section 21
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,833 of 2,390
High Courts05 Jan 1996
Puttaveeraiah Vs State of Karnataka and Others
Karnataka High Court · (1996) 3 KarLJ 34
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4Mysore Land Revenue (Amendment) Rules, 1960 — Rule 43G(4)
High Courts05 Jan 1996
Ananda and Others Vs Karnataka Electricity Board and Others
Karnataka High Court · (1996) 5 KarLJ 533 : (1999) 3 LLJ 1259
Employees State Insurance Act, 1948 — Section 2 (12), 2 (9) (i), 2 (k) (iii)
High Courts05 Jan 1996
Gangadhara J.P. and Others Vs The Director of Technical Education in Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 2762 : (1996) 6 KarLJ 570
Karnataka Educational Institutions (Prohibition of Capitation Fee) Act, 1984 — Section 4
High Courts04 Jan 1996
1smt. Annapurnadevi Vs Doddabasappa Honnappa Megalmani Since Deceased by His L.Rs. and Others
Karnataka High Court · (1996) 1 KarLJ 511
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts03 Jan 1996
B.S. Lingaraju Vs The Registrar, University of Agricultural Sciences, G.K.V.K. Bangalore and another
Karnataka High Court · AIR 1997 Kar 12 : (1996) ILR (Kar) 1478 : (1996) 3 KarLJ 143
University of Agricultural Sciences Act, 1963 — Section 5, 5 (2), 7
High Courts03 Jan 1996
Subhan Khan Vs J.H. Patel
Karnataka High Court · AIR 1996 Kar 232 : (1996) 1 KarLJ 602
Constitution of India, 1950 — Article 173, 191Representation of the Peoples Act, 1951 — Section 100 (1) (c)
High Courts03 Jan 1996
Lal Bahadur Memorial English School, Bangalore Vs State of Karnataka and Others
Karnataka High Court · AIR 1996 Kar 335 : (1996) 3 KarLJ 26
High Courts03 Jan 1996
Miss. Sumana Arora Vs State of Karnataka and Others
Karnataka High Court · (1997) ILR (Kar) 1334
Karnataka Selection of Candidates for Admission to Engineering, Medical, Dental, Pharmacy and Nursing Courses Rules, 1993 — Rule 12, 12 (1), 14
High Courts02 Jan 1996Dismissed
Excise Commissioner Vs Satishchandra Hegde Family Trust
Karnataka High Court · (1996) ILR (Kar) 421 : (1996) 3 KarLJ 268
Karnataka Excise Act, 1965 — Section 43 A, 45, 45 A, 52
High Courts02 Jan 1996
Preston Industries Vs Commercial Tax Officer, District Circle-III, Bangalore and another
Karnataka High Court · (1996) ILR (Kar) 2417 : (1996) 41 KarLJ 494
Central Sales Tax Act, 1956 — Section 8 (2-A)
High Courts02 Jan 1996Allowed
Kulkarni Geeta M. Vs The State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 2672 : (1996) 5 KarLJ 491
Constitution of India, 1950 — Article 226, 227, 25, 341Penal Code, 1860 (IPC) — Section 177, 181, 196, 198, 420
High Courts01 Jan 1996
E. Visweswaraiah Vs State of Karnataka and Others
Karnataka High Court · (1997) 5 KarLJ 467
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts01 Jan 1996
Chandrakanth Vs State of Karnataka
Karnataka High Court · (1996) ILR (Kar) 365 : (1996) 6 KarLJ 256
Constitution of India, 1950 — Article 226Karnataka Motor Vehicles Taxation Act, 1957 — Section 3, 8 B
High Courts22 Dec 1995Allowed
Chickrangaiah Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 3577 : (1996) 7 KarLJ 846
Karnataka Housing Board Act, 1962 — Section 18, 19, 20, 24, 24 (2)Land Acquisition Act, 1894 — Section 4 (1), 6
High Courts22 Dec 1995
Mahabir Enterprises and another Vs Commissioner of Commercial Taxes and another
Karnataka High Court · (1996) ILR (Kar) 1632
Karnataka Sales Tax Act, 1957 — Section 5 (3) (A), 8 A
High Courts22 Dec 1995
Dr. Satish J. Shah Vs Commissioner of Profession Taxes, Karnataka, Commercial Tax Department, Gandhinagar, Bangalore
Karnataka High Court · (1996) 41 KarLJ 225
Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976 — Section 3(2)
High Courts22 Dec 1995
Kavitha Sales Corporation Vs Joint Commissioner of Commercial Taxes
Karnataka High Court · (1996) ILR (Kar) 2203
Karnataka Tax on Entry of Goods into Local Areas for Consumption, Use or Sales Therein Act, 1979 — Section 15
High Courts22 Dec 1995
Mysore Thermo Electric (P) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1996) ILR (Kar) 2605 : (1996) 221 ITR 504 : (1996) 41 KarLJ 242
Income Tax Act, 1961 — Section 256 (1), 41 (1)
High Courts22 Dec 1995Dismissed
Mascot Agro-Chemicals (P) Ltd. Vs The Assistant Collector Customs
Karnataka High Court · (1996) 56 ECC 53 : (1996) ILR (Kar) 2086 : (1996) 7 KarLJ 209
Customs Act, 1962 — Section 27, 27 (1)Limitation Act, 1963 — Section 113