High Courts12 Jan 1996
Assistant Commissioner of Commercial Taxes and another Vs Indian Aluminium Company Limited
Karnataka High Court · (1996) ILR (Kar) 375 : (1996) 41 KarLJ 295
Karnataka Tax on Entry of Goods Act, 1979 — Section 13, 16, 2 (7), 3
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,832 of 2,390
High Courts11 Jan 1996Dismissed
S.R. Prasad Vs Union of India (UOI) and Another
Karnataka High Court · (1997) 75 FLR 336 : (1996) ILR (Kar) 2528 : (1996) 3 KarLJ 678
High Courts11 Jan 1996
Commissioner of Income Tax Vs Gogte Minerals
Karnataka High Court · (1996) ILR (Kar) 2199 : (1997) 225 ITR 60 : (1996) 41 KarLJ 36
Income Tax Act, 1961 — Section 256 (1), 32 A, 32 A (2) (b) (iii)
High Courts11 Jan 1996
C. Sreenivasareddy Vs K. Chinnappa
Karnataka High Court · (1996) 3 KarLJ 96
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 47 Rule 1
High Courts10 Jan 1996Allowed
Tukaram Vs R. Veeranna and Others
Karnataka High Court · (1996) ILR (Kar) 3264 : (1996) 6 KarLJ 181
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3 (b), 4, 5
High Courts10 Jan 1996
Commissioner of Income Tax Vs Gogte Minerals
Karnataka High Court · (1996) 222 ITR 245
Income Tax Act, 1961 — Section 256 (1)
High Courts10 Jan 1996
Commissioner of Income Tax, Karnataka-ii, Bangalore Vs M/s. Gogte Minerals, Belgaum
Karnataka High Court · (1997) 42 KarLJ 271
Income Tax Act, 1961 — Section 2(24)
High Courts10 Jan 1996
Ramajois Vs Chief Secretary
Karnataka High Court · (1996) ILR (Kar) 715 : (1996) 1 KarLJ 495
Civil Procedure Code, 1908 (CPC) — Section 9Karnataka Land Revenue Act, 1964 — Section 49, 63, 94
High Courts09 Jan 1996
Manjula K. Shah and others Vs Commercial Tax Officer, 40th Circle, Bangalore and others
Karnataka High Court · (1996) ILR (Kar) 1759 : (1996) 41 KarLJ 333
Constitution of India, 1950 — Article 226, 227Karnataka Sales Tax Act, 1957 — Section 5, 5 (3)
High Courts09 Jan 1996
Commissioner of Income Tax Vs Motor Industries Co. Ltd.
Karnataka High Court · (1996) 136 CTR 513 : (1996) ILR (Kar) 2837 : (1997) 223 ITR 112
Income Tax Act, 1961 — Section 37
High Courts09 Jan 1996
M.G. Rukmini and Others Vs Managing Director, Shankar Transport Co. and Another
Karnataka High Court · (1996) 2 ACC 655 : (1996) 3 KarLJ 161
High Courts08 Jan 1996Allowed
Miss M.G. Haldipurkar Vs Karnatak University
Karnataka High Court · (1996) ILR (Kar) 2471 : (1996) 5 KarLJ 473
Constitution of India, 1950 — Article 226
High Courts08 Jan 1996
Bharathi Education Society, Kittadal, Hosadurga Taluk, Chitradurga District and Others Vs State of Karnataka and Others
Karnataka High Court · (1997) 1 KarLJ 681
High Courts08 Jan 1996
Basavaraj A. Patil Vs Karnataka University, Dharwad
Karnataka High Court · (1996) 3 KarLJ 105
Constitution of India, 1950 — Article 226
High Courts08 Jan 1996
1kariyappa Vs State of Karnataka by Metagally Police Station, Mysore and Others
Karnataka High Court · (1996) 1 KarLJ 395
Constitution of India, 1950 — Article 226
High Courts08 Jan 1996
Poonam Stone Processing Industries Vs Deputy Commissioner of Commercial Taxes (Admn.), Gulbarga Division, Gulbarga and others
Karnataka High Court · (2000) 118 STC 409
Karnataka Sales Tax Act, 1957 — Section 8 A
High Courts05 Jan 1996
Ananda and Others Vs Karnataka State Electricity Board
Karnataka High Court · (1996) ILR (Kar) 2163
Constitution of India, 1950 — Article 38, 39, 42, 43, 43A
High Courts05 Jan 1996
Life Insurance Corporation of India and Others Vs Ajit Gangadhar Shanbhag and Others
Karnataka High Court · (2000) 1 ACC 54
Constitution of India, 1950 — Article 226
High Courts05 Jan 1996
Amar Giri Polytechnic run by M/s. Maruthi Education and Seva Trust (Regd.) Vs State of Karnataka and Others
Karnataka High Court · AIR 1996 Kar 291 : (1996) 7 KarLJ 237
High Courts05 Jan 1996
Life Insurance Corporation of India and Other Vs Ajit Gangadhar Shanbhag and Others
Karnataka High Court · (1998) ACJ 373 : AIR 1997 Kar 157 : (1998) 93 CompCas 933b : (1996) ILR (Kar) 2078 : (1996) 5 KarLJ 682
Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 45