High Courts23 Mar 2001
The Assistant Commissioner and Land Acquisition Officer Vs Sri Subashchandra
Karnataka High Court · (2001) 3 KCCR 1958
Land Acquisition Act, 1894 — Section 18, 4 (1)
COURT ARCHIVE
Karnataka High Court judgments
47,790 judgments · page 1,619 of 2,390
High Courts23 Mar 2001Allowed
S.N. Chinappa Vs State of Karnataka and others
Karnataka High Court · (2001) ILR (Kar) 3940 : (2001) 4 KCCR 2459
High Courts23 Mar 2001Dismissed
Geogy Mathew Vs The Deputy Conservator of Forests, Virajpet Division, Virajpet and another
Karnataka High Court · AIR 2001 Kar 404 : (2001) 5 KarLJ 510 : (2001) 3 KCCR 2104
Constitution of India, 1950 — Article 226
High Courts23 Mar 2001Allowed
Harish Reddy Vs Assistant Director of Agriculture-cum-Seed Inspector, Muddebehal
Karnataka High Court · (2001) 5 KarLJ 426 : (2001) 3 KCCR 2042
Seeds Act, 1966 — Section 15, 16
High Courts22 Mar 2001
Income Tax Officer Vs K. Ambaji Rao
Karnataka High Court · (2001) 168 CTR 467 : (2001) 250 ITR 277 : (2001) 3 KCCR 126 SN : (2002) 120 TAXMAN 227
High Courts22 Mar 2001Allowed
Prabhakar Vaman Pishe Vs State
Karnataka High Court · (2001) CriLJ 3568 : (2002) 5 KarLJ 605 : (2001) 3 KCCR 1992 : (2001) 4 RCR(Criminal) 204
Penal Code, 1860 (IPC) — Section 380, 457
High Courts22 Mar 2001
Smt. Sharadabai and others Vs State of Karnataka
Karnataka High Court · (2001) 4 KarLJ 456 : (2001) 3 KCCR 151 SN
Land Acquisition Act, 1894 — Section 54
High Courts22 Mar 2001Allowed
Venkamma and Others Vs B. Babu Poojary and Others
Karnataka High Court · (2001) ILR (Kar) 2708 : (2002) 1 KarLJ 227
Karnataka Land Reforms Act, 1961 — Section 121 A
High Courts22 Mar 2001Dismissed
Puthu and Another Vs Abubakkar alias Chayya and Others
Karnataka High Court · (2001) CriLJ 3581
Criminal Procedure Code, 1973 (CrPC) — Section 249, 257, 320Penal Code, 1860 (IPC) — Section 326, 34, 347
High Courts22 Mar 2001
Assistant Commissioner of Income Tax Vs Gautam Investments (P.) Ltd.
Karnataka High Court · (2001) 168 CTR 78 : (2001) 250 ITR 324 : (2001) 3 KCCR 128 SN : (2002) 120 TAXMAN 178
High Courts21 Mar 2001Dismissed
Smt. Dhanalakshmi and Another Vs Y. Muni Reddy
Karnataka High Court · (2001) 3 KCCR 1552
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120 B, 471
High Courts21 Mar 2001
Nagaraja Vs State of Karnataka
Karnataka High Court · (2001) 2 KCCR 1150
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 302
High Courts21 Mar 2001Dismissed
Chittappa and Others Vs The State
Karnataka High Court · (2001) CriLJ 3555
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 506
High Courts21 Mar 2001Dismissed
M.S. Narendra and another Vs State of Karnataka and another
Karnataka High Court · (2001) ILR (Kar) 4239 : (2001) 2 KCCR 1405
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 230 a
High Courts21 Mar 2001Dismissed
Chittappa and Others Vs State
Karnataka High Court · (2001) 3 KCCR 1732
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 149, 506
High Courts20 Mar 2001
Alfa Lubricants and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2001) 3 KCCR 1545
Constitution of India, 1950 — Article 226, 227
High Courts20 Mar 2001Dismissed
B.R. Goutam Vs State of Karnataka
Karnataka High Court · (2001) 2 KCCR 1345
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts19 Mar 2001
Mr. Shaik Najmudin alias Gulsheer Pasha and Another Vs Sri Champalal
Karnataka High Court · (2001) 03 KAR CK 0116
High Courts19 Mar 2001Dismissed
S.A. Padmanabha Rao Vs Union Theatres (P.) Ltd.
Karnataka High Court · (2001) 4 KCCR 2236
Companies Act, 1956 — Section 82
High Courts19 Mar 2001Dismissed
S.A. Padmanabha Rao and Others Vs Union Theatres Private Limited, Chitradurga
Karnataka High Court · (2002) 3 CivCC 113 : (2001) ILR (Kar) 4285 : (2002) 3 KarLJ 601
Companies Act, 1956 — Section 82