COURT ARCHIVE

Karnataka High Court judgments

47,795 judgments · page 1,618 of 2,390

High Courts29 Mar 2001Partly Allowed

The State Trading Corporation of India Limited, Bangalore Vs Vanivilas Co-operative Sugar Factory Limited, Hiriyur, Chitradurga District

Karnataka High Court · (2001) 5 KarLJ 570 : (2001) 4 KCCR 189 SN

Civil Procedure Code, 1908 (CPC) — Section 96Mysore Court-fees and Suits Valuation Act, 1958 — Section 14

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High Courts29 Mar 2001

Commissioner of Wealth Tax, Karnataka-i, Bangalore Vs K.L. Ramachandra (Indi)

Karnataka High Court · (2001) 51 KarLJ 516

Wealth Tax Act, 1957 — Section 34A

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High Courts29 Mar 2001Allowed

The Sandu Manganese and Iron ores Limited, Yeshwantnagar, Karnataka Vs Maganese Ore (India) Limited, Nagpur

Karnataka High Court · (2001) ILR (Kar) 4420 : (2001) 4 KarLJ 590

Companies Act, 1956 — Section 433, 434 (1)

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High Courts29 Mar 2001Dismissed

Smt. Rajamma Vs Smt. Munigiddamma and Others

Karnataka High Court · (2001) 4 KCCR 2525

Land Acquisition Act, 1894 — Section 30, 31 (2)Transfer of Property Act, 1882 — Section 53 A, 54

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High Courts29 Mar 2001

Welcomgroup Windsor Manor Vs The Deputy Regional Director, Employees State Insurance Corporation

Karnataka High Court · (2001) 4 KCCR 2228

Employees State Insurance Act, 1948 — Section 45 A

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High Courts28 Mar 2001

Anil Associates Vs Commissioner of Central Excise

Karnataka High Court · (2001) 76 ECC 320 : (2001) 96 ECR 226 : (2001) 130 ELT 429 : (2001) 3 KCCR 1633

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High Courts28 Mar 2001

J. Bheemananda Gupta Vs Assistant Commissioner of Income Tax

Karnataka High Court · (2001) 168 CTR 464 : (2001) 250 ITR 537 : (2001) 4 KCCR 204 SN

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High Courts28 Mar 2001Allowed

K. Mukunda Bhat Vs State of Karnataka

Karnataka High Court · (2002) 3 KarLJ 657 : (2001) 3 KCCR 1996

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High Courts28 Mar 2001

Suresh Umani Gugaratti Vs General Manager, Karnataka State Road Trans. Corpn. and Another

Karnataka High Court · (2002) ACJ 1234 : (2001) 3 KCCR 101 SN

Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 140

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High Courts28 Mar 2001

J. Bheemananda Gupta Vs Assistant Commissioner of Income-tax (Inv.), Circle-i, Mysore

Karnataka High Court · (2002) 52 KarLJ 252

Income Tax Act, 1961 — Section 255(6)

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High Courts28 Mar 2001Dismissed

SE Narappa and others Vs Holalkere Taluk Primary Co-operative Agriculture and Rural Development Bank Limited and others

Karnataka High Court · (2001) ILR (Kar) 3802 : (2001) 5 KarLJ 523 : (2001) 4 KCCR 2812

Karnataka Co-operative Societies Act, 1959 — Section 29 B

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High Courts28 Mar 2001

Shanthappa and Others Vs State

Karnataka High Court · (2001) CriLJ 2822 : (2001) 3 KCCR 1649 : (2001) 3 RCR(Criminal) 459

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts28 Mar 2001Allowed

Srinivasa and Another Vs The Managing Director, Annai Sathya Transport Corporation

Karnataka High Court · (2001) 3 KCCR 1774

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High Courts27 Mar 2001

H.S. Gotla Vs State

Karnataka High Court · (2001) CriLJ 2695 : (2001) 2 KCCR 1148 : (2001) 3 RCR(Criminal) 325

Prevention of Corruption Act, 1988 — Section 13 (2), 17

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High Courts27 Mar 2001

Oriental Insurance Co. Ltd. Vs Ullasini N. Kamble and Others

Karnataka High Court · (2001) ACJ 1797 : (2001) 3 KCCR 112 SN

Motor Vehicles Act, 1988 — Section 149 (2) (a)

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High Courts27 Mar 2001Allowed

Smt. Neelavva Vs Baburao

Karnataka High Court · (2002) 4 KarLJ 304 : (2001) 2 KCCR 1201

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High Courts27 Mar 2001Dismissed

Manager, Text Book Press Vs State of Karnataka

Karnataka High Court · (2001) 124 STC 303

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High Courts27 Mar 2001Partly Allowed

Ganapathy Enterprises Vs State

Karnataka High Court · (2001) 3 KCCR 103 SN : (2001) 124 STC 42

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High Courts27 Mar 2001Allowed

Munivenkatappa and Others Vs The Commissioner, Bangalore Development Authority and Another

Karnataka High Court · AIR 2001 Kar 371 : (2001) ILR (Kar) 5283 : (2002) 1 KarLJ 305 : (2001) 3 KCCR 2046

Land Acquisition Act, 1894 — Section 18 (3) (b)

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High Courts27 Mar 2001Allowed

Timber Centre Vs Additional Commissioner of Commercial Taxes

Karnataka High Court · (2001) 124 STC 49

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