High Courts31 Jul 2001Allowed
Sri H.N. Hari Vs Sri A.J. Mavla
Karnataka High Court · (2001) 4 KCCR 2341
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments
47,845 judgments · page 1,606 of 2,393
High Courts30 Jul 2001
BPL Ltd. and Others Vs R. Sudhakar and Others
Karnataka High Court · (2001) 07 KAR CK 0110
High Courts30 Jul 2001
Kumaresh Chikkappa Bagodi Vs State
Karnataka High Court · (2001) ILR (Kar) 4964 : (2002) 3 KarLJ 609 : (2002) 2 RCR(Criminal) 208
Penal Code, 1860 (IPC) — Section 375, 376, 451
High Courts30 Jul 2001
Sri Kumaresh Chikkappa Bagodi Vs State of Karnataka
Karnataka High Court · (2001) 4 KCCR 2851
Penal Code, 1860 (IPC) — Section 376, 451, 506
High Courts30 Jul 2001Dismissed
Belgundi Cements Limited, Belgundi, Belgaum District and Others Vs The Branch Manager, Central Bank of India, Maruti Galli, Belgaum and Others
Karnataka High Court · (2001) ILR (Kar) 4246 : (2001) 6 KarLJ 437
High Courts30 Jul 2001
Ramachandra Ramakrishna Hegde Vs The Management of Grameena Vyavasaya Seva Sahakara Bank Niyamitha, Uttar Kannada District
Karnataka High Court · (2002) 95 FLR 269 : (2002) 5 KarLJ 45
Industrial Disputes Act, 1947 — Section 11 A
High Courts30 Jul 2001Allowed
Deccan Enterprises Vs Premraju @ R. Prem
Karnataka High Court · (2001) 4 KCCR 2417
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Jul 2001Dismissed
BPL Ltd. and Another Vs R. Sudhakar and Another
Karnataka High Court · (2002) ILR (Kar) 119 : (2002) 4 LLJ 168
Industrial Disputes Act, 1947 — Section 33, 33 A
High Courts27 Jul 2001Allowed
Zac Poonen Vs Hidden Treasure Literature Incorporated and Another
Karnataka High Court · (2002) CriLJ 481 : (2001) 4 KCCR 2361
Copyright Act, 1957 — Section 40Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 508
High Courts27 Jul 2001Dismissed
Hotel Mahaveer and Others Vs Regional Provident Fund Commissioner
Karnataka High Court · (2002) 92 FLR 1131 : (2002) 1 KCCR 15 : (2002) 1 LLJ 244
High Courts27 Jul 2001
K. Krishnappa Vs The Assistant Commissioner, Kolar Sub-Division, Kolar and Others
Karnataka High Court · (2002) 2 KarLJ 241 : (2001) 4 KCCR 2570
Karnataka Land Revenue Act, 1964 — Section 39, 67 (2)
High Courts26 Jul 2001Allowed
Smt. Nagamma and another Vs State of Karnataka and others
Karnataka High Court · (2001) ILR (Kar) 4935 : (2001) 5 KarLJ 548 : (2001) 4 KCCR 2578
High Courts26 Jul 2001Dismissed
Ganeshan Vs The Management of Bharath Gold Mines Limited, Kolar Gold Fields, Kolar District and Another
Karnataka High Court · (2002) 3 KarLJ 342
High Courts26 Jul 2001Allowed
Veerappa and others Vs Bhimareddappa
Karnataka High Court · (2002) CriLJ 2150 : (2002) ILR (Kar) 1665 : (2001) 5 KarLJ 391 : (2001) 4 KCCR 2344
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 149, 506
High Courts26 Jul 2001Allowed
Saveen Kumar Shetty Vs State of Karnataka and Others
Karnataka High Court · (2001) ILR (Kar) 4189 : (2002) 1 KarLJ 321
Karnataka Excise Act, 1965 — Section 13
High Courts26 Jul 2001Allowed
K. Mohammed Vs State Public Prosecutor
Karnataka High Court · (2001) 4 KCCR 2382
High Courts26 Jul 2001
Commissioner of Income Tax Vs Mysore Minerals Ltd.
Karnataka High Court · (2001) 170 CTR 497 : (2001) ILR (Kar) 5413 : (2001) 252 ITR 186
High Courts25 Jul 2001
M.N. Siddeswarappa and Others Vs The State of Karnataka and Another
Karnataka High Court · (2001) 4 KCCR 2584
High Courts25 Jul 2001Dismissed
Sri Marigowda Vs The Deputy Commissioner, Hassan District and Others
Karnataka High Court · (2001) 4 KCCR 2512
High Courts25 Jul 2001Allowed
R.N. Shetty Vs Vijaya Bank, Kasarakod Branch, Honnavara, Uttara Kannada and another
Karnataka High Court · (2001) 5 KarLJ 505
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 120, 34