COURT ARCHIVE
47,845 judgments · page 1,601 of 2,393
Karnataka High Court · (2001) 78 ECC 323 : (2000) ECR 17 : (2001) 134 ELT 353 : (2001) 5 KarLJ 545
Karnataka High Court · (2002) 1 KCCR 8
Karnataka High Court · (2002) ILR (Kar) 612 : (2002) 1 KarLJ 478
Karnataka High Court · (2001) CriLJ 4438 : (2002) ILR (Kar) 2429 : (2001) 6 KarLJ 63
Karnataka High Court · (2001) ILR (Kar) 4921 : (2002) 1 KarLJ 43 : (2001) 4 KCCR 434 SN
Karnataka High Court · (2001) CriLJ 4435 : (2003) 1 DMC 416 : (2002) ILR (Kar) 228 : (2002) 1 KarLJ 218 : (2002) 3 KCCR 235 SN
Karnataka High Court · AIR 2002 Kar 116 : (2001) ILR (Kar) 4630 : (2001) 6 KarLJ 1 : (2001) 4 KCCR 225 SN
Karnataka High Court · (2001) 5 KarLJ 604
Karnataka High Court · (2001) ILR (Kar) 5629 : (2002) 1 KarLJ 76
Karnataka High Court · (2002) ILR (Kar) 2296 : (2002) 2 KarLJ 173 : (2002) 4 KCCR 2724
Karnataka High Court · (2002) 1 KarLJ 592 : (2002) 1 KCCR 10 SN
Karnataka High Court · (2002) ILR (Kar) 565 : (2001) 6 KarLJ 575 : (2002) 1 KCCR 23 SN
Karnataka High Court · (2001) 6 KarLJ 493
Karnataka High Court · (2003) ACJ 825 : (2001) 91 FLR 879 : (2001) ILR (Kar) 4712 : (2002) 1 KarLJ 215 : (2001) 4 KCCR 426 SN
Karnataka High Court · (2002) ILR (Kar) 2194 : (2002) 3 KarLJ 270
Karnataka High Court · (2002) 3 ACC 83 : (2002) 4 KCCR 290 SN
Karnataka High Court · (2001) 5 KarLJ 555
Karnataka High Court · (2002) 3 KarLJ 99
Karnataka High Court · (2001) 6 KarLJ 290
Karnataka High Court · (2001) 4 KCCR 2860