High Courts21 Sept 2001Allowed
M.K. Hegde Constructions Private Limited, Dharwad Vs The Karnatak University, Dharwad and Others
Karnataka High Court · AIR 2002 Kar 41 : (2002) 2 KarLJ 581
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Karnataka High Court judgments
47,845 judgments · page 1,600 of 2,393
High Courts21 Sept 2001Dismissed
State Bank of Travancore Vs Recovery Officer, Employees Provident Fund Organisation and Others
Karnataka High Court · (2002) 95 FLR 318 : (2003) 1 LLJ 88
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 14 AB
High Courts19 Sept 2001Dismissed
S. Vasupalaiah Vs The Vysya Bank, Kodagenahalli Branch
Karnataka High Court · (2002) 1 CivCC 594 : (2002) 112 CompCas 394 : (2001) ILR (Kar) 5015 : (2002) 1 KarLJ 296 : (2001) 4 KCCR 436 SN : (2002) 2 RCR(Civil) 494
Contract Act, 1872 — Section 171
High Courts19 Sept 2001
Keshavamurthy Vs State
Karnataka High Court · (2002) CriLJ 103 : (2001) ILR (Kar) 5657 : (2002) 1 KarLJ 532 : (2001) 4 KCCR 2725
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397Penal Code, 1860 (IPC) — Section 279, 304 A, 337, 338
High Courts18 Sept 2001Allowed
Catholic Board of Education, Mangalore Vs Theresa D''Souza
Karnataka High Court · (2002) 1 KarLJ 210
High Courts18 Sept 2001Dismissed
Karnataka State Road Transport Corporation, Central Offices, Bangalore Vs K. Prahalada Vaidya
Karnataka High Court · (2001) ILR (Kar) 5459 : (2002) 1 KarLJ 543 : (2001) 4 KCCR 438 SN
High Courts18 Sept 2001Dismissed
Shivalingamma and Others Vs Ashraya Yojana Committee Huliyur Durga Constituency and Others
Karnataka High Court · (2002) 4 KCCR 2571
Karnataka Land Revenue Act, 1964 — Section 71, 94 A
High Courts14 Sept 2001
State of Karnataka and Others Vs K. Madhava and Another
Karnataka High Court · (2002) 4 KarLJ 188 : (2002) 1 KCCR 26
Constitution of India, 1950 — Article 20
High Courts14 Sept 2001Dismissed
Munichannaiah and others Vs State of Karnataka and others
Karnataka High Court · AIR 2002 Kar 337 : (2001) ILR (Kar) 5253 : (2001) 5 KarLJ 534 : (2001) 4 KCCR 366 SN
Constitution of India, 1950 — Article 14
High Courts14 Sept 2001
Shree Shivananda Shivyogi and Rajendra Mahaswamiji Vs H.S. Siddaramaiah and Others
Karnataka High Court · (2001) 4 KCCR 2788
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Sept 2001Allowed
Shailaja Vs State of Karnataka
Karnataka High Court · (2002) CriLJ 761 : (2002) 1 KarLJ 247 : (2002) 1 KCCR 25 SN : (2002) 2 RCR(Criminal) 423
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Seeds Act, 1966 — Section 6
High Courts13 Sept 2001Allowed
A. Basavarajappa Vs Tahsildar, Davanagere and Others
Karnataka High Court · (2002) 2 KarLJ 619 : (2001) 4 KCCR 2787
Karnataka Land Revenue Act, 1964 — Section 140 (2), 61
High Courts13 Sept 2001Dismissed
I.T.I. Limited Vs I.T.I. Ex/Vr Employees/Officers Welfare Association, Bangalore and Another
Karnataka High Court · (2002) ILR (Kar) 54 : (2002) 1 KarLJ 333 : (2002) 3 KCCR 236 SN
High Courts13 Sept 2001Allowed
Prakash Leasing Limited Vs State of Karnataka and Others
Karnataka High Court · (2002) ILR (Kar) 1386 : (2002) 1 KarLJ 517 : (2002) 1 KCCR 26 SN
Motor Vehicles Act, 1988 — Section 51
High Courts13 Sept 2001Allowed
Basappa and Another Vs Shobha and Others
Karnataka High Court · (2001) ILR (Kar) 4704 : (2001) 6 KarLJ 87 : (2001) 4 KCCR 425 SN
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Sept 2001Dismissed
K. Vasudeva Vs D.R. Neelappa Reddy
Karnataka High Court · (2002) 4 KarLJ 183
Transfer of Property Act, 1882 — Section 105
High Courts12 Sept 2001Partly Allowed
Bangalore Rural District and Marketing Co-operative Society Limited and Others Vs Bangalore Mahanagar Palike, Bangalore and Others
Karnataka High Court · AIR 2002 Kar 67 : (2002) 1 KarLJ 572
Constitution of India, 1950 — Article 14Karnataka Municipal Corporations Act, 1976 — Section 182
High Courts12 Sept 2001Dismissed
Canara Bank, Chamarajamohalla Branch, Mysore District Vs M.D. Chikkaswamy
Karnataka High Court · AIR 2002 Kar 100 : (2002) 1 CivCC 317 : (2003) 115 CompCas 542 : (2001) ILR (Kar) 5104 : (2001) 6 KarLJ 334 : (2001) 4 KCCR 285 SN
Banking (Regulation) Act, 1949 — Section 21 A
High Courts12 Sept 2001Dismissed
Delphine Ann Mascarenhas Vs Mervyin J.A. Menezes and Another
Karnataka High Court · (2001) ILR (Kar) 4883 : (2001) 6 KarLJ 81 : (2001) 4 KCCR 2548
Succession Act, 1925 — Section 124, 131
High Courts11 Sept 2001Allowed
Smt. Tulasamma and Others Vs G. Ravikumar and Others
Karnataka High Court · (2002) 1 KCCR 96
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 500, 501, 502