High Courts21 Apr 2020Dismissed
Dr Siddagangaiah Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0047
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 153 of 2,399
High Courts21 Apr 2020
Amartiya Rishi Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0046
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(a)(b), 21(c), 37
High Courts21 Apr 2020
Ganesh Buda Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 381
High Courts21 Apr 2020
Sirajuddin @ Siraj & Others Vs State
Karnataka High Court · (2020) 04 KAR CK 0044
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 41(D), 102Karnataka Forest Act, 1963 — Section 86, 87
High Courts21 Apr 2020Dismissed
Aslam Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0041
Indian Penal Code, 1860 — Section 34, 114, 120(B), 307, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Apr 2020Dismissed
K.P. Suresha Vs State Of Karnataka & Others
Karnataka High Court · (2020) 04 KAR CK 0040
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Apr 2020Dismissed
Mallikarjuna A Vs Government Of India & Others
Karnataka High Court · (2020) 04 KAR CK 0039
High Courts21 Apr 2020Disposed Of
Janaadhikaara Sangharsha Vs Ministry Of Information & Others
Karnataka High Court · (2020) 04 KAR CK 0038
Disaster Management Act, 2005 — Section 54
High Courts20 Apr 2020Disposed Of
M/S Adarsh Developers & Others Vs Xander Finance Pvt Ltd & Others
Karnataka High Court · (2020) 04 KAR CK 0071
High Courts17 Apr 2020Allowed
Arun Manoraj R Vs State Of Karnataka And Others
Karnataka High Court · (2020) 04 KAR CK 0028
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(c)(r)(s), 3(2)(iii)(v)(v-a), 14A(2)Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 395, 427, 435, 436, 448Karnataka Prevention Of Destruction And Loss Of Property Act, 1981(KPDLP Act, 1981) — Section 2
High Courts16 Apr 2020Partly Allowed
K. Murugendran Vs K Dakshayani Kumar
Karnataka High Court · (2020) 04 KAR CK 0074
High Courts16 Apr 2020Disposed Of
Putte Gowda & Others Vs Javaregowda & Others
Karnataka High Court · (2020) 04 KAR CK 0037
Code Of Civil Procedure, 1908 — Order 41 Rule 27Code Of Civil Procedure, 1908 — Section 151
High Courts16 Apr 2020Allowed
Venkatesh Vs Shankarappa & Others
Karnataka High Court · (2020) 04 KAR CK 0036
Evidence Act, 1872 — Section 91, 92
High Courts16 Apr 2020Allowed
Pranesh Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0035
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 366, 376, 506
High Courts16 Apr 2020Dismissed
Anusuya Vs State Of Karnataka & Others
Karnataka High Court · (2020) 04 KAR CK 0034
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
High Courts16 Apr 2020Allowed
Srinivas G Patel Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 465, 468, 471
High Courts16 Apr 2020Dismissed
Lakshmana Naika @ Laxmana Vs State Of Karnataka
Karnataka High Court · (2020) 04 KAR CK 0029
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 380, 449
High Courts16 Apr 2020Dismissed
Jagananath Shetty & Others Vs Sunil Kumar Shetty & Others
Karnataka High Court · (2020) 04 KAR CK 0026
Hindu Succession Act, 1956 — Section 7(2)
High Courts16 Apr 2020Allowed
Balaraja @ Balappa Vs State By Jagalur Police Station
Karnataka High Court · (2020) 04 KAR CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 506
High Courts16 Apr 2020Dismissed
Prasanna Kumar Vs Shanthamma & Others
Karnataka High Court · (2020) 04 KAR CK 0021
Limitation Act, 1963 — Section 14, 14(1), 14(2)Limitation Act, 1963 — Article 59Karnataka Land Revenue Act, 1964 — Section 128, 129