High Courts08 Jan 2010Allowed

Bharati Airtel Limited Vs State of Karnataka

Karnataka High Court · (2010) 256 ELT 529 : (2010) ILR (Kar) 1968 : (2010) 6 KarLJ 115 : (2010) 2 KCCR 1366

Standards of Weights and Measures (Packaged Commodities), Rules, 1977 — Rule 33, 4.23 (1)Standards of Weights and Measures Act, 1976 — Section 39