High Courts12 Jan 2010
New India Assurance Co. Ltd. Vs Vasantha Kumar and another
Karnataka High Court · (2011) ACJ 2705
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,240 of 2,397
High Courts12 Jan 2010Allowed
Muthappa Poojary Vs Thimmappa Poojary and another
Karnataka High Court · (2011) ACJ 2100 : (2012) 1 TAC 924
High Courts12 Jan 2010
Smt. Lalithamma Vs State of Karnataka and Others
Karnataka High Court · (2010) 1 KarLJ 669
Karnataka Excise Act, 1965 — Section 13, 14, 15, 32 (1), 38 A
High Courts12 Jan 2010Dismissed
Smt. Ratnamma Vs The Deputy Commissioner and Others
Karnataka High Court · (2010) 2 KarLJ 125
Karnataka Land Revenue Act, 1964 — Section 94 A (1), 94 A (6)Karnataka Land Revenue Rules, 1966 — Rule 108D, 8 (6), 97 (5)
High Courts12 Jan 2010
Smt. Bharathi Vs (sic) K. Kanatharaju
Karnataka High Court · (2010) 01 KAR CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 378 (4)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Jan 2010Dismissed
K. Narasimha Murthy Vs Venkatachala R. and Another
Karnataka High Court · (2010) 3 KarLJ 126
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151
High Courts11 Jan 2010Dismissed
K.G. Subbarama Setty Vs Kotak Mahindra Bank Limited and Others
Karnataka High Court · (2010) 3 BC 484
Contract Act, 1872 — Section 128
High Courts11 Jan 2010Dismissed
Mohan Kumar alias Manjunath Vs State
Karnataka High Court · (2010) 1 KarLJ 718
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2010Allowed
Chandrashekar Hebbar Vs Sheenappa Shetty and Others
Karnataka High Court · (2010) 3 BC 392 : (2010) 2 KarLJ 78
Karnataka Debt Relief Act, 1980 — Section 3, 3 (f), 4, 5
High Courts11 Jan 2010Allowed
M.K. Sateesha Vs The Oriental Insurance Company Limited and Another
Karnataka High Court · (2010) 4 CivCC 608 : (2010) 2 KarLJ 43
High Courts11 Jan 2010
M.S.R.B. Cashew Industries Vs Karnataka State Small Scale Industries Development Corporation Limited and Others
Karnataka High Court · (2010) 2 KarLJ 89
High Courts11 Jan 2010Dismissed
Dr. Geetha Vs Vasanthi S. Shetty
Karnataka High Court · (2010) 3 BC 671 : (2010) CriLJ 2698 : (2010) 4 Crimes 172 : (2010) ILR (Kar) 3669 : (2010) 6 KarLJ 251 : (2010) 3 KCCR 1763 : (2011) 6 RCR(Criminal) 282
Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 79 A
High Courts11 Jan 2010Dismissed
Sri. A.S. Parameshwaraiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2010) ILR (Kar) 997 : (2010) 6 KarLJ 504 : (2010) 2 KCCR 1125
Constitution of India, 1950 — Article 226, 227Karnataka Municipalities Act, 1964 — Section 72, 72 (2)
High Courts11 Jan 2010Dismissed
Commissioner of Service Tax Vs P.J. Margo Pvt. Ltd.
Karnataka High Court · (2010) 18 STR 146 : (2010) 26 STT 478
Central Excise Act, 1944 — Section 11 A, 35 G
High Courts11 Jan 2010Dismissed
Doddaveeregowda Vs Basavaraju
Karnataka High Court · (2010) 2 CivCC 221 : (2010) 2 KarLJ 175
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A
High Courts11 Jan 2010Dismissed
Sri. Siddagangaiah Vs The Management of K.S.R.T.C. Bangalore, (Central) Division
Karnataka High Court · (2011) ILR (Kar) 2603
Industrial Disputes Act, 1947 — Section 11 A
High Courts11 Jan 2010
Jan Shikshan Sansthan Vs Union of India (UOI) and Another
Karnataka High Court · (2010) 3 KarLJ 124
High Courts11 Jan 2010Allowed
Commissioner of Income Tax and Another Vs United Breweries Ltd.
Karnataka High Court · (2010) 231 CTR 28 : (2010) 190 TAXMAN 92
Income Tax Act, 1961 — Section 260 A, 36 (1) (vii), 37
High Courts08 Jan 2010
The Oriental Insurance Co. Ltd. Vs Ramanna and Another
Karnataka High Court · (2011) ILR (Kar) 2268 : (2011) 1 KCCR 617
Workmens Compensation Act, 1923 — Section 23, 3, 4 (1) (c)
High Courts08 Jan 2010
Smt. Lakshmi Janardhan and Sri. C.R. Janardhan Vs Smt. N.S. Vinutha and Sri. N.D. Muralidhar Iyengar
Karnataka High Court · (2010) CriLJ 2175 : (2010) ILR (Kar) 489 : (2011) 6 RCR(Criminal) 2367
Contempt of Courts Act, 1971 — Section 15 (1) (b), 20High Court of Karnataka (Contempt of Court Proceedings) Rules, 1981 — Rule 3, 5, 6, 8