High Courts17 Jan 2023Disposed Of
M.N. Ramachandra Rao & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 01 KAR CK 0023
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 119 of 2,399
High Courts17 Jan 2023Dismissed
kailash Vs Anashwara & Others
Karnataka High Court · (2023) 01 KAR CK 0022
Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125, 125(2), 125(4)
High Courts13 Jan 2023Partly Allowed
B.M. Krishnegowda Vs State Of Karnataka
Karnataka High Court · (2023) 01 KAR CK 0017
Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2023Allowed
Mohammed Nazeer @ Nazeer Ahmed @ Sheru S/O Basaeer Ahmeed Vs State Of Karnataka Through M.B. Nagar Police Station, Kalaburagi Represented By Addl. Spp High Court Of Karnataka Kalaburagi Bench-585103
Karnataka High Court · (2023) 01 KAR CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 379, 448, 511
High Courts10 Jan 2023Dismissed
North West Karnataka Road Trasport Corporation Hubballi Division Hubballi, Represented By Its Divisional Controller, The Petitioner Is Represented By Its Chief Law Officer, Central Office, Gokul Road, Hubli: 580030 Vs Gurupadappa
Karnataka High Court · (2023) 01 KAR CK 0015
Industrial Dispute Act, 1947 — Section 33(C)(2)
High Courts10 Jan 2023Disposed Of
Muttappa S/O Basappa Gani & Others Vs Commissioner Directorate Of Sugar Cane Development And Sugar, Karnataka Housing Board Building, 5th Floor, F Block, Cbab Complex, Cauveri Bhavan, K G Road, Bengaluru 09 & Others
Karnataka High Court · (2023) 01 KAR CK 0011
High Courts10 Jan 2023Disposed Of
Bhagyashree D/O. Chandappa Hadikar Vs Bagalkot District Central Co-Operative Bank Ltd. & Others
Karnataka High Court · (2023) 01 KAR CK 0010
High Courts09 Jan 2023Dismissed
Ranganath Vs Karnataka Power Transmission Corporation Ltd., (KPTCL) Rep. By Its Director (ADMN. & H.R.) Cauvery Bhavan, Bangalore-560009 & Others
Karnataka High Court · (2023) 01 KAR CK 0014
High Courts09 Jan 2023Dismissed
Jayaramappa & Others Vs Deputy Commissioner Chitradurga District Chitradurga - 577501 & Others
Karnataka High Court · (2023) 01 KAR CK 0013
Karnataka Land Revenue Rules, 1966 — Rule 108-F, 108-I
High Courts06 Jan 2023
N G Girish Vs State Of Karnataka
Karnataka High Court · (2023) 01 KAR CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts06 Jan 2023Allowed
Mukund Chandi Bammar & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 01 KAR CK 0006
Code Of Criminal Procedure, 1973 — Section 91, 311, 391, 540Indian Penal Code, 1860 — Section 34, 323, 341, 354, 504Evidence Act, 1872 — Section 165
High Courts29 Dec 2022Allowed
Nagaraj K & Others Vs State Of Karnataka
Karnataka High Court · (2022) 12 KAR CK 0021
Indian Penal Code, 1860 — Section 34, 306
High Courts27 Dec 2022Disposed Of
M/S National Minerals Vs M/S Canara Bank Sme Peenya Branch 13th Cross, 4th Phase, Peenya Industrial Area Bangalore - 56005
Karnataka High Court · (2022) 12 KAR CK 0031
High Courts27 Dec 2022Dismissed
Ibrahim Khan @ Asmath Khan & Others Vs State Of Karnataka
Karnataka High Court · (2022) 12 KAR CK 0030
Indian Penal Code, 1860 — Section 34, 379, 411Karnataka Forest Act, 1963 — Section 86, 87Code Of Criminal Procedure, 1973 — Section 82, 83, 438
High Courts27 Dec 2022Allowed
Ashok K Vs State Of Karnataka
Karnataka High Court · (2022) 12 KAR CK 0029
Indian Penal Code, 1860 — Section 419, 420Information Technology Act, 2008 — Section 66(C), 66(D)Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Dec 2022Disposed Of
Soundarya Vs Karnataka Examination Authority Sampige Road 18th Cross Malleshwaram Bengaluru - 560012 & Others
Karnataka High Court · (2022) 12 KAR CK 0024
High Courts27 Dec 2022Allowed
Banvari & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 12 KAR CK 0023
High Courts27 Dec 2022Allowed
Ankit Kumar & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 12 KAR CK 0022
High Courts22 Dec 2022Allowed
Vikram Prabhakar Vs State Of Karnataka
Karnataka High Court · (2022) 12 KAR CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 149, 406, 417, 420, 506
High Courts22 Dec 2022Allowed
L.V. Manjunath Vs State Of Karnataka
Karnataka High Court · (2022) 12 KAR CK 0027
Indian Penal Code, 1860 — Section 34, 354, 354(A)(D), 376, 417, 420, 493, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 438