High Courts18 Oct 2010Dismissed
Mr. K.E. Hasanabba Vs Abdul Jabbar
Karnataka High Court · (2010) 10 KAR CK 0049
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,178 of 2,397
High Courts18 Oct 2010
Lakshmi and Another Vs Kempaiah
Karnataka High Court · (2011) 2 RCR(Rent) 145
Karnataka Rent Act, 1999 — Section 27 (2) (r), 3 (e), 43, 46 (1)
High Courts18 Oct 2010Dismissed
State of Karnataka Vs Karnataka Electricity Board Engineers Association and Others
Karnataka High Court · (2011) 2 KarLJ 146
Karnataka Electricity Reforms Act, 1999 — Section 14, 14 (2), 15
High Courts14 Oct 2010Dismissed
Smt. K. Kala Vs State of Karnataka
Karnataka High Court · (2010) 10 KAR CK 0082
High Courts14 Oct 2010Allowed
Munikrishna @ Krishna Vs State of Karnataka
Karnataka High Court · (2010) 10 KAR CK 0002
Penal Code, 1860 (IPC) — Section 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (2) (v)
High Courts12 Oct 2010Allowed
Sri Katta Jagadeesh Naidu Vs Karnataka Lokayuktha Police, Bangalore City Division
Karnataka High Court · (2010) 10 KAR CK 0115
Penal Code, 1860 (IPC) — Section 116, 201Prevention of Corruption Act, 1988 — Section 10, 8, 9
High Courts12 Oct 2010Dismissed
Heidelberg Cement India Limited Vs The Asst. Ececutive Engineer, BESCOM and Others
Karnataka High Court · (2010) 10 KAR CK 0077
High Courts12 Oct 2010Dismissed
Shamshul Islam Vs The Karnataka State Board of Wakfs
Karnataka High Court · (2010) 10 KAR CK 0076
Karnataka Wakf Rules, 1997 — Rule 58
High Courts06 Oct 2010
Sri. B.R. Pathi and Sri. B.S. Rajagopala Shetty Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2011) 4 KarLJ 307
National Highways Act, 1956 — Section 3 H (4)
High Courts06 Oct 2010Allowed
Sri. P.S. Thotappa Vs Dr. Siddamallikarjuna Swamy, Sri. R. Daraka Prasad and Sri. Annapoorneswari Gramadyoga Sangha
Karnataka High Court · (2010) 10 KAR CK 0133
Karnataka Stamp Act, 1957 — Section 33, 34
High Courts06 Oct 2010Dismissed
M.T. Kempegowda Vs Sri. G.K. Ramesh Khumaar and Others
Karnataka High Court · (2011) 3 KarLJ 59
Specific Relief Act, 1963 — Section 19, 20Transfer of Property Act, 1882 — Section 52
High Courts06 Oct 2010Dismissed
The Commissioner of Income Tax and The Deputy Commissioner of Income Tax Assessments, Special Range-4 Vs Brindavan Beverages (P) Ltd.
Karnataka High Court · (2011) 335 ITR 163
High Courts06 Oct 2010Allowed
VSL Mining Company Pvt. Ltd. Vs State of Karnataka
Karnataka High Court · (2010) 10 KAR CK 0075
High Courts06 Oct 2010Allowed
Sri. D.S. Subba Reddy Vs The Bangalore Electricity Supply Company Limited
Karnataka High Court · (2010) 10 KAR CK 0074
Electricity Act, 2003 — Section 126 (2), 126 (3)
High Courts06 Oct 2010Dismissed
H. Hanumappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 2 KarLJ 273
Karnataka Industrial Area Development Act, 1966 — Section 28 (1), 28 (4)
High Courts06 Oct 2010Allowed
Smt. Leelamma Reddy Vs Smt. P. Anitha and Others
Karnataka High Court · (2011) ILR (Kar) 1019
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3B
High Courts06 Oct 2010Allowed
Smt. Kempamma and Others Vs Smt. R. Hamevathy and Smt. R. Girija
Karnataka High Court · (2010) 10 KAR CK 0050
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Oct 2010Allowed
Arun K. Mehta Vs The District Registrar of Societies and The Karnataka Chemists and Druggists Association
Karnataka High Court · (2010) 10 KAR CK 0048
High Courts06 Oct 2010Allowed
Shri H.N. Rajesh Swamy Vs Smt. Suneetha and Others
Karnataka High Court · (2010) 10 KAR CK 0047
High Courts06 Oct 2010Allowed
Sri. P. Anki Reddy and Smt. P. Jayamma Reddy Vs Oriental Insurance Company Limited., Sujal Chakraborthy and Smt. Hemavathi Oriental Insurance Co. Ltd. Vs P. Anki Reddy, Smt. P. Jayamma Reddy, Sujal Chakraborthy and N.A. Hemavathi Dr. N.A. Hemavathi Vs Supriya Chakravarthy and Others Oriental Insurance Co. Ltd. Vs Dr. N.A. Hemavathi and Others
Karnataka High Court · (2011) 2 KarLJ 614