High Courts20 Oct 2010Dismissed
K. Hanumantharayappa Vs Puttamma @ Lakshmamma, Jagannath and Umesh
Karnataka High Court · (2010) 10 KAR CK 0040
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,177 of 2,397
High Courts20 Oct 2010Dismissed
The Deputy Commissioner, The Deputy Conservator of Forest and The State of Karnataka Vs V.D. Shanthappa and Channaveerappa, both are rep. by GPA Holder, S.D. Aadarsh
Karnataka High Court · (2010) 10 KAR CK 0032
High Courts20 Oct 2010Dismissed
The State of Karnataka Vs Suryakanth and Chandrakantha
Karnataka High Court · (2010) 10 KAR CK 0006
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 34, 498A
High Courts19 Oct 2010Allowed
Smt. Muniyamma Vs The State of Karnataka and The Spl. Land Acquisition Officer KIADB (International Airport)
Karnataka High Court · (2011) 1 KarLJ 439 : (2011) 4 KCCR 442 SN
High Courts19 Oct 2010Dismissed
A Rajanna Vs State of Karnataka and Others
Karnataka High Court · (2010) 10 KAR CK 0041
High Courts19 Oct 2010Allowed
The New India Assurance Co. Ltd. Vs Saraswathamma, R.V. Muniraju and N. Nagaraj
Karnataka High Court · (2010) 10 KAR CK 0034
Motor Vehicles Act, 1988 — Section 166
High Courts18 Oct 2010Allowed
Divisional Manager Oriental Insurance Co. Ltd. Vs Govindappa Guleppa and Raghava Reddy
Karnataka High Court · (2010) 10 KAR CK 0141
High Courts18 Oct 2010Dismissed
Y. Srinivas Murthy Rao Vs Vijaya Bank
Karnataka High Court · (2010) 10 KAR CK 0136
High Courts18 Oct 2010Dismissed
Sri N.J. Nataraj Vs Sri. N. Jagannatham and Others
Karnataka High Court · (2010) 10 KAR CK 0118
Evidence Act, 1872 — Section 65 (c), 66
High Courts18 Oct 2010Dismissed
G. Sri Ramappa Vs G. Munivenkataramappa, G. Narayanappa and Chandarappa
Karnataka High Court · (2010) 10 KAR CK 0117
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1R, 104
High Courts18 Oct 2010Dismissed
Pearlite Liners Employees and Ancillary Units House Building, Co-operative Society Ltd. Vs Smt. Jaya S. Rao and K.P.T.C.L.
Karnataka High Court · (2010) 10 KAR CK 0116
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 3 (2), 104
High Courts18 Oct 2010Dismissed
Smt. Anandamma and Others Vs Sharada @ Munithayamma Gowda
Karnataka High Court · (2011) 2 KarLJ 1 : (2011) 1 KCCR 52
Mysore Court-fees and Suits Valuation Act, 1958 — Section 24, 38, 7
High Courts18 Oct 2010Dismissed
D. Bhakthavatsala Naidu Vs Bangalore Bruhath Mahanagara Palike and Others
Karnataka High Court · (2011) 4 KarLJ 315 : (2011) 1 KCCR 59
High Courts18 Oct 2010Dismissed
T.S. Naganna Vs Nallappa
Karnataka High Court · (2010) 10 KAR CK 0097
High Courts18 Oct 2010Dismissed
Smt. B. Sharadamma Vs State of Karnataka and Others
Karnataka High Court · (2011) 1 KCCR 77
Land Acquisition Act, 1894 — Section 11 A, 4 (1), 48 (1), 6 (1)
High Courts18 Oct 2010Dismissed
Smt. Anandamma and Others Vs Sharada alias Munithayamma
Karnataka High Court · (2011) 2 KarLJ 1 : (2011) 1 KCCR 52
Mysore Court-fees and Suits Valuation Act, 1958 — Section 24, 38
High Courts18 Oct 2010Dismissed
Doddannavar Brothers Vs State of Karnataka and Union of India (UOI)
Karnataka High Court · (2011) 3 KarLJ 147
Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts18 Oct 2010
Sri. Gopala Krishna Belur and Others Vs Sri. B.S. Yeddiyurappa and Another.
Karnataka High Court · (2010) ILR (Kar) 4767
Karnataka Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 1986 — Rule 6, 6 (5), 6 (5) (b), 6 (6)
High Courts18 Oct 2010Allowed
Karnataka Pradesh General Workers Congress Vs S. Padmanaban Ruben Sri S. Padmanabhan Ruben Vs Karnataka Pradesh General Workers'' Congress
Karnataka High Court · (2011) 3 LLJ 265
Minimum Wages Act, 1948 — Section 2 (1), 20, 20 (2), 26 (3)
High Courts18 Oct 2010Dismissed
Smt. B. Sharadamma Vs The State of Karnataka and Kanaka Gruha Nirmana Sahakara Sangha Niyamitha
Karnataka High Court · (2011) 3 KarLJ 518
Land Acquisition Act, 1894 — Section 4 (1), 48 (1), 6 (1)