High Courts12 Apr 2011Allowed
Gopala Naik Vs The National Insurance Co. Ltd. and N. Radhakrishna Shenoy
Karnataka High Court · (2011) 04 KAR CK 0012
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,114 of 2,397
High Courts12 Apr 2011Dismissed
The New India Assurance Co. Ltd. Vs Sri Vitthal Anappa Hullennavar
Karnataka High Court · (2011) 04 KAR CK 0011
Motor Vehicles Act, 1939 — Section 173 (1)
High Courts12 Apr 2011Dismissed
The Divisional Manager, New India Assurance Co. Ltd. Vs Smt. Parwatevva Baragundi, Sri Irappa Bhimappa Baragundi and Sri Yallappa Appanna More
Karnataka High Court · (2011) 04 KAR CK 0010
Motor Vehicles Act, 1988 — Section 173 (1)
High Courts12 Apr 2011
Revanappa Vs The Special Land Acquisition Officer M and MIP, Gulbarga
Karnataka High Court · (2011) 04 KAR CK 0009
High Courts12 Apr 2011
Nawaz Pasha Sab Vs G. B. Rangaswamy, P. Venkatachalam and The Manager National Insurance Co. Ltd.
Karnataka High Court · (2011) 04 KAR CK 0008
High Courts12 Apr 2011Allowed
Sri Erappa Vs Sri Venkatahanumaiah and The Regional Manager, United India Insurance Co. Ltd., No. 25, Shankar Narayan Building, M.G. Road, Bangalore - 1
Karnataka High Court · (2011) 04 KAR CK 0007
High Courts12 Apr 2011Allowed
Master Sudeep Vs Divisional Manager cum Controller, KSRTC, Kolar Division, Kolar-563101
Karnataka High Court · (2011) 04 KAR CK 0006
High Courts12 Apr 2011Dismissed
New India Assurance Co. Ltd. Vs S. Madhurani, Smt. Gowramma, M. Muniraj and M. Narayanaswamy
Karnataka High Court · (2011) 04 KAR CK 0005
High Courts12 Apr 2011Allowed
N. Rajesh Sony Vs The New India Assurance Co. Ltd. and The Managing Partner, M/s. S.R.K.T. and Company
Karnataka High Court · (2011) 04 KAR CK 0004
High Courts12 Apr 2011Allowed
Shivamma Vs State of Karnataka and Mahalingappa
Karnataka High Court · (2011) 04 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 230, 313, 91Penal Code, 1860 (IPC) — Section 376, 417, 420
High Courts11 Apr 2011Dismissed
Commissioner of Central Excise Vs Tata Advanced Materials Ltd.
Karnataka High Court · (2012) 34 STT 316
High Courts11 Apr 2011Dismissed
Commissioner of Central Excise, Bangalore Vs Kailash Auto Builders Ltd.
Karnataka High Court · (2012) 280 ELT 49 : (2011) 33 STT 323
Central Excise Rules, 1944 — Rule 57Q, 57R (1)
High Courts11 Apr 2011Dismissed
The New India Assurance Company Limited Vs Nandish and Another
Karnataka High Court · (2012) ILR (Kar) 501
High Courts11 Apr 2011
Commissioner of C. EX., Bangalore-I Vs Shanti Polypacks (India) Pvt. Ltd.
Karnataka High Court · (2012) 190 ECR 14 : (2011) 269 ELT 61
Central Excise Rules, 1944 — Rule 57A, 57ABCENVAT Credit Rules, 2002 — Rule 3 (4)
High Courts11 Apr 2011
Commissioner of C. EX., Bangalore-II Vs Gokaldas Intimate Wear
Karnataka High Court · (2011) 270 ELT 351
High Courts11 Apr 2011
Commissioner of C. Ex., Bangalore-III Vs Tata Auto Comp Systems Ltd.
Karnataka High Court · (2012) 277 ELT 315 : (2012) 27 STR 338 : (2013) 38 STT 95
CENVAT Credit Rules, 2004 — Rule 2 (1), 3, 9
High Courts11 Apr 2011Dismissed
B.K. Manju Vs State
Karnataka High Court · (2011) 04 KAR CK 0107
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13 (1) (c) (d), 13 (2), 7
High Courts11 Apr 2011Dismissed
State Bank of Mysore Vs Asst. Commr. of Comml. Taxes (Enforcement), Commr. of Comml. Taxes and State of Karnataka State Bank of India Vs Asst. Commr. of Comml. Taxes and Others UCO Bank Vs State of Karnataka and Others
Karnataka High Court · (2011) ILR (Kar) 2613 : (2011) 3 KCCR 253 SN
Companies Act, 1956 — Section 3, 591Constitution of India, 1950 — Article 276 (2), 367 (1)General Clauses Act, 1897 — Section 3 (42)
High Courts11 Apr 2011Dismissed
M/s. Times Vpl Limited (Formerly Known as Vijayanand Printers Ltd and Earlier Known as M/s. Anand Printers and Publishers) Vs Union of India and The Regional Provident Fund Commissioner-II, Employees'' Provident Fund Organisation
Karnataka High Court · (2012) 3 KarLJ 59
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 14 B, 7 A, 7 I
High Courts11 Apr 2011Dismissed
Commissioner of C. Ex., Bangalore-II Vs Madras Cements Ltd.
Karnataka High Court · (2012) 278 ELT 194