High Courts12 Apr 2011Dismissed
Shivaraju Vs The State of Karnataka
Karnataka High Court · (2011) 04 KAR CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178
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Karnataka High Court judgments
47,933 judgments · page 1,112 of 2,397
High Courts12 Apr 2011Allowed
Commissioner of Service Tax, Bangalore Vs Lincoln Helios (India) Limited
Karnataka High Court · (2011) 45 VST 66
High Courts12 Apr 2011Dismissed
Commissioner of Service Tax, Bangalore Vs Bharat Fritz Werner
Karnataka High Court · (2011) 24 STR 404
Central Excise Act, 1944 — Section 35 G, 35 L
High Courts12 Apr 2011Allowed
Divisional Manager, United India Insurance Co., Ltd., Divisional Office, 34/3, M.M.K. Complex, Akkamahadevi Road, P.J. Extension, Davangere - 577002 Vs Syed Dada Mohammed and Kowsar Nayaz Syed Dada Mohammed Vs Kousar Nayaz and The Divisional Manager United India Insurance Co. Ltd., Divisional Office, Akkamahadevi Road, Davanagere - 577001
Karnataka High Court · (2011) 04 KAR CK 0152
Workmens Compensation Act, 1923 — Section 4 (1) (c) (ii)
High Courts12 Apr 2011Allowed
Sri Manjegowda @ Manchegowda Vs K.V. Basavaraju and The Manager, The Oriental Insurance Co. Ltd.. Divisional Office, S.V. Nilaya, BM Road, Hassan
Karnataka High Court · (2011) 04 KAR CK 0151
High Courts12 Apr 2011
Kumari Nalina Vs Venkatachalapathin and The Manager, The Bajaj Allianz General Insurance Company Limited, (Policy No. G/06/1701/1802/00590031), No. 105, A Cears Plaza, 136
Karnataka High Court · (2011) 04 KAR CK 0150
High Courts12 Apr 2011Dismissed
The Commissioner of Income Tax C.R. Building Queen''s Road Bangalore and The Assistant Commissioner of Income Tax Circle-6(1) Queens Road Bangalore Vs M/s Mittal Creations No. 5. F-2, I Phase Peenya Industrial Area Bangalore
Karnataka High Court · (2011) 04 KAR CK 0149
Income Tax Act, 1961 — Section 80 HHC, 80 HHC (4b)
High Courts12 Apr 2011Dismissed
The Commissioner of Income Tax Central Circle, C.R. Building, Queens Road Bangalore, The Assistant Commissioner of Income Tax Circle 12(3), C.R. Building, Queens Road, Bangalore Vs M/S Sahney Commutators (P) Ltd. No. 78, Victoria Road, Bangalore-560047
Karnataka High Court · (2011) 203 TAXMAN 37
Income Tax Act, 1961 — Section 80 HHC, 80 HHC (1)
High Courts12 Apr 2011Dismissed
The Branch Manager United India Insurance Co. Ltd. Vs Shri Channamallappa and Others
Karnataka High Court · (2011) 04 KAR CK 0142
High Courts12 Apr 2011Allowed
H.P. Somashekarappa Vs H.P. Chitrashekarappa, Dead by LRs Vimalakshamma and Others
Karnataka High Court · (2011) 04 KAR CK 0140
High Courts12 Apr 2011Dismissed
Commissioner of Central Excise, Bangalore-I Commissionerate, C.R. Building, Queen''s Road, Bangalore - 560001 Vs M/s. Geltec Ltd., (Formerly known as Banner Pharmacapas (India) Pvt Ltd.)
Karnataka High Court · (2012) 281 ELT 170 : (2012) 28 STR 422
Central Excise Rules, 1944 — Rule 57DCENVAT Credit Rules, 2004 — Rule 21, 3, 9
High Courts12 Apr 2011Allowed
Commissioner of Central Excise, Bangalore II Commissioner ate, P.B.No. 5400, Queen''s Road, Bangalore-560001 Vs M/s. Maini Precision Products Pvt. Ltd., B-59/B-165, 1st stage, Peenya Industrial Estate, Bangalore - 560058
Karnataka High Court · (2012) 281 ELT 711 : (2013) 20 GSTR 400
Central Boards of Revenue Act, 1963 — Section 35, 35 B, 354Finance Act, 1984 — Section 109, 47
High Courts12 Apr 2011Dismissed
The Commissioner of Central Excise, Bangalore - I Commissionerate, C.R. Building, Queens Road, Bangalore - 560001 Vs M/s. Graphite India Ltd., Vishveswaraya Industrial Area, Whitefield, Bangalore - 560066
Karnataka High Court · (2011) 04 KAR CK 0115
High Courts12 Apr 2011Dismissed
The Commissioner of Central Excise, Bangalore - III Commissionerate, C.R. Building, Queens Road, Bangalore - 560001 Vs M/s. Motherson Sumi Electric Wires, No. 13-B, Phase-I, Industrial Area, Kumbalgodu, Bangalore - Mysore Road, Bangalore - 560074
Karnataka High Court · (2012) 278 ELT 177 : (2012) 36 STT 165
CENVAT Credit Rules, 2002 — Rule 5
High Courts12 Apr 2011Dismissed
State of Karnataka Vs Paniyeravara Mani
Karnataka High Court · (2011) 4 KCCR 2775
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2011
Commissioner of Service Tax, Bangalore Vs Prakash Air Freight Pvt. Ltd.
Karnataka High Court · (2011) 23 STR 220
Export of Services Rules, 2005 — Rule 3 (2), 4
High Courts12 Apr 2011Dismissed
The Commissioner of Central Excise, Bangalore - II Vs M/s. Ennar Cements Pvt. Ltd. and M/s. Seshashaila Cements Pvt. Ltd.
Karnataka High Court · (2011) 04 KAR CK 0071
Central Excise Rules, 2002 — Rule 10, 13, 25, 4, 5Central Excise Tariff Act, 1985 — Section 11 A (1), 35 G, 35 L
High Courts12 Apr 2011Dismissed
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 560027 Vs M/s Prudent Communication Systems (P) Ltd., No. 18, Railway Parallel Road, Kumara Park East, Bangalore - 560001
Karnataka High Court · (2011) 04 KAR CK 0070
Central Excise Act, 1944 — Section 35 G, 35 LFinance Act, 1994 — Section 65 (31)
High Courts12 Apr 2011Dismissed
Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P; Complex, Lalbagh Road, Bangalore Vs M/s. AMCO Batteries Limited, No. 337, Mysore Road, Bangalore - 560025
Karnataka High Court · (2011) 04 KAR CK 0069
Central Excise Act, 1944 — Section 35 G, 35 LFinance Act, 1994 — Section 65 (31)
High Courts12 Apr 2011Dismissed
Commissioner of Central Excise And Service Tax Large Taxpayer Unit, JSS Towers, Banashankari III Stage Bangalore - 560085 Vs M/s. Biocon Limited 20th KM, Hosur Road, Electronic City, Bangalore - 560100
Karnataka High Court · (2011) 04 KAR CK 0068