High Courts12 Jul 2011Allowed
Divakar Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0135
Penal Code, 1860 (IPC) — Section 304 B, 34, 498A
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,097 of 2,397
High Courts12 Jul 2011Dismissed
K. Devanna Naik Vs S. Pakkirappa and Others
Karnataka High Court · (2011) 07 KAR CK 0134
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11ARepresentation of the Peoples Act, 1951 — Section 87
High Courts11 Jul 2011Allowed
Sri. Lokesh Vs The State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0143
Penal Code, 1860 (IPC) — Section 34, 392
High Courts11 Jul 2011Dismissed
Manager, The New India Assurance Co. Ltd. Vs H. Kallappa bin Channappa, Susheelamma kom late Mahanthappa, Veeresh K.M. bin late Mahanthappa and Kavitha B.M. bin late K. Mahanthappa
Karnataka High Court · (2011) 07 KAR CK 0142
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 22
High Courts11 Jul 2011
Kavitha Mahesh Vs Chief Election Commissioner and Commissioners and Others
Karnataka High Court · (2011) 07 KAR CK 0133
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 18 Rule 17, 151Representation of the Peoples Act, 1951 — Section 86 (7), 87
High Courts11 Jul 2011Allowed
Gangaramappa Vs The State of Karnataka and Others
Karnataka High Court · (2012) 1 KarLJ 487
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2), 5, 5 A
High Courts11 Jul 2011Allowed
D. Narasimhalu Naidu @ D.N. Naidu Vs Smt. Seema and Others
Karnataka High Court · (2011) 07 KAR CK 0017
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 6
High Courts11 Jul 2011Allowed
Sri Bharath D.H. rep. by His Natural Father and guardian Sri Ramakrishna D.H. Vs State
Karnataka High Court · (2011) 07 KAR CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 363
High Courts11 Jul 2011
Sri. M. Rajendra, Smt. H. Rathnamma and Kumari Malini Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts11 Jul 2011Dismissed
The New India Assurance Company Ltd. Vs Smt. Manjulamma and Others
Karnataka High Court · (2011) 07 KAR CK 0014
Motor Vehicles Act, 1988 — Section 147, 147 (5)
High Courts11 Jul 2011Allowed
Asif Hussain Vs State
Karnataka High Court · (2011) 07 KAR CK 0013
Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
High Courts11 Jul 2011Dismissed
Sri. L. Krishnoji Rao and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 5 KarLJ 635
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 4 (2), 5Mysore Land Revenue Code, 1888 — Section 233
High Courts08 Jul 2011Dismissed
Sri Manjunath Reddy Vs M. Jayachandra Prakash
Karnataka High Court · (2011) 07 KAR CK 0174
Transfer of Property Act, 1882 — Section 52
High Courts08 Jul 2011
The Manager National Insurance Co. Ltd. Vs M. Gopal Veerappa and J. Shekarappa
Karnataka High Court · (2011) 07 KAR CK 0151
High Courts08 Jul 2011
The Divisional Controller, KSRTC Vs Sri Manjegowda
Karnataka High Court · (2011) 07 KAR CK 0150
Workmens Compensation Act, 1923 — Section 22 (4)
High Courts08 Jul 2011Allowed
Lokesh Vs State
Karnataka High Court · (2011) 07 KAR CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 307, 308Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 2011Dismissed
The New India Insurance Company Ltd. Vs Smt. Vanajakshi. B.N. and Others Smt Vanajakshi B.N., Sri Harish Jayaram, Sri Dhananjay and Sri Raghavendra Vs The Asst. General Maneger Aspinwali and Company Kulshekar, Mangalore and The New India Assurance Company Ltd.
Karnataka High Court · (2011) 07 KAR CK 0045
High Courts07 Jul 2011Dismissed
First Reality Vs Additional Commissioner of Commercial Taxes
Karnataka High Court · (2012) 51 VST 465
High Courts07 Jul 2011
Mr. S. Ravi Vs Sri. Venkata Narasimhamurthy and Others
Karnataka High Court · (2011) 07 KAR CK 0212
High Courts07 Jul 2011
The Special Land Acquisition Officer Vs Smt. Uma K. Naika
Karnataka High Court · (2011) 07 KAR CK 0131
Mysore Court-fees and Suits Valuation Act, 1958 — Section 64