High Courts15 Jul 2011
Gourish Shankar Bhat Vs Karnataka Lokayukta
Karnataka High Court · (2011) 07 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239Prevention of Corruption Act, 1988 — Section 13 (1) (e), 13 (2)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,096 of 2,397
High Courts15 Jul 2011Dismissed
B. Damodar Vaman Baliga Jewellers Vs Joint Commissioner of Income Tax
Karnataka High Court · (2013) 353 ITR 206
High Courts14 Jul 2011Dismissed
Sri M. Doddaiah Vs The State of Karnataka and The Vyalikaval House Building Co-Operative Society Ltd. K Krishnappa Vs State of Karnataka Dept of Revenue M.S. Building Dr. Ambedkar Veedhi Bangalore-1 and Others
Karnataka High Court · (2011) 07 KAR CK 0236
Land Acquisition Act, 1894 — Section 16 (2), 4 (1), 6 (1)
High Courts14 Jul 2011Allowed
Aziz @ Abdul Aziz and Imthiaz Vs The State of Karnataka
Karnataka High Court · (2012) 1 KarLJ 146
Penal Code, 1860 (IPC) — Section 34, 397
High Courts14 Jul 2011Dismissed
Sri Chetan D. Kotian and A.V. Surabhi Management Academy Pvt. Ltd. Vs S. Manikya Plastichem Pvt. Ltd. Formerly Known as S. Lon Manekya, M.G.M. Pooja. Infra Pvt Ltd. and State Bank of India Stressed Assets Management
Karnataka High Court · (2011) 07 KAR CK 0155
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 431 (a)
High Courts14 Jul 2011
The Executive Engineer and Another Vs Sri Zulfegar Ali
Karnataka High Court · (2012) ILR (Kar) 107 : (2012) 6 KarLJ 571
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10 (1) (c), 10 (4A), 2 (A), 25 (f), 25 F (a) (b)Limitation Act, 1963 — Section 137, 37 C
High Courts14 Jul 2011Dismissed
Commr. of Service Tax, Bangalore Vs Fruition Informatics (P) Ltd.
Karnataka High Court · (2012) 282 ELT 30 : (2012) 26 STR 519 : (2013) 57 VST 202
Finance Act, 1994 — Section 73, 75, 76, 78
High Courts13 Jul 2011
Abdul Hameed Khan Savanur Vs State by State Public Prosecutor, High Court of Karnataka, Circuit Bench Dharwad
Karnataka High Court · (2011) 07 KAR CK 0289
High Courts13 Jul 2011Dismissed
Commissioner of Income Tax, Bangalore Vs Black Pearl Hotels (P.) Ltd.
Karnataka High Court · (2011) 07 KAR CK 0285
High Courts13 Jul 2011Allowed
Shri. N. Srinivasa Reddy and Others Vs The Karnataka Land Army Corporation Limited and Others
Karnataka High Court · (2011) 07 KAR CK 0225
Constitution of India, 1950 — Article 14, 16, 32
High Courts13 Jul 2011
Sri. D.T. Sridhar Vs Sri. B.K. Sangameshwar Merchant and Others
Karnataka High Court · (2011) 07 KAR CK 0220
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11ARepresentation of the Peoples Act, 1951 — Section 87
High Courts13 Jul 2011Allowed
State of Karnataka Vs Suresh
Karnataka High Court · (2011) 07 KAR CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313, 325 (1), 378 (1), 428Penal Code, 1860 (IPC) — Section 302
High Courts13 Jul 2011
Sri. Ashok Kumar, Sri. Praveen Kumar, Sri. Aravind Kumar and Sri. Santosh Kumar Vs Sri. Mahesh Kumar
Karnataka High Court · (2011) 07 KAR CK 0110
Arbitration and Conciliation Act, 1996 — Section 17Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts13 Jul 2011Dismissed
Commissioner of Income Tax and Another Vs SLN Traders
Karnataka High Court · (2011) 243 CTR 407
Income Tax Act, 1961 — Section 143 (2), 143 (3), 271 (1) (c), 271 (1) (e)
High Courts13 Jul 2011Allowed
Commissioner of Income Tax, Bangalore Vs Kaveri Telecoms Ltd.
Karnataka High Court · (2011) 203 TAXMAN 324
Finance Act, 1988 — Section 115 J, 115 JA, 234 B, 234 C
High Courts13 Jul 2011Allowed
Shri B. Krishnappa Vs Bangalore Development Authority, Spl. Land Acquisition Officer and The State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0065
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 16 (2)
High Courts13 Jul 2011Allowed
Commissioner of Income Tax and Another Vs S.L.N. Traders (No. 1)
Karnataka High Court · (2012) 341 ITR 232 : (2011) 202 TAXMAN 580
Income Tax Act, 1961 — Section 143 (3), 147
High Courts13 Jul 2011Dismissed
Commissioner of Income Tax and another Vs Black Pearl Hotels P. Ltd.
Karnataka High Court · (2012) 347 ITR 374
High Courts12 Jul 2011Dismissed
Commissioner of Income Tax, Bangalore Vs R. Hanumaiah Associates
Karnataka High Court · (2011) 339 ITR 603 : (2011) 201 TAXMAN 201
High Courts12 Jul 2011Dismissed
CIT Vs R. Hanumaiah Associates
Karnataka High Court · (2011) 07 KAR CK 0194