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Karnataka High Court judgments

47,933 judgments · page 1,060 of 2,397

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High Courts28 Oct 2011Dismissed

Dr. M. Shankara Vs The Karnataka State Small Industries Development Corporation Ltd.

Karnataka High Court · (2011) 10 KAR CK 0118

Karnataka Small Industries Development Corporation Servants (Conduct and Discipline) Rules, 1979 — Rule 18, 19, 19 (1), 20, 21
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High Courts28 Oct 2011

Shri. Vasudeva Vs Dr. D.S. Prakash Registrar Davanagere University Shiva Gagotri Davangere - 577002 and Sri. S.A. Kori The Registrar Vishveshwaraiah Technical University "Unana Sangarna", Santhe Basvahu Road Mache, Belgavi - 590018 Belgaum District

Karnataka High Court · (2011) 10 KAR CK 0090

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High Courts28 Oct 2011

State Vs Peddakka @ Padmavathamma, Siddamma @ Subbamma, Radhamma and Gangamma Kodandaramaiah Vs Mallappa and Others

Karnataka High Court · (2011) 10 KAR CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
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High Courts28 Oct 2011Allowed

M/s. Royal Orchid Hotels Ltd. Vs M/s. Innovative Studios Pvt. Ltd.

Karnataka High Court · (2011) 10 KAR CK 0051

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High Courts28 Oct 2011

Smt. Prayagabai Jadhav Vs Sri. Chandrashekhar Rao, Secretary to Government of Karnataka, DPAR, (Political Pension), Vidhana Soudha, Bangalore-01, Sri. Sameer Shukla, Deputy Commissioner, Bidar, Sri. Siddalingappa (Incharge), Assistant Commissioner, Basavakalyan, Dist: Bidar and Sri. Prasanna Kumar, Tahasildar Bhalki, Dist: Bidar

Karnataka High Court · (2011) 10 KAR CK 0018

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High Courts28 Oct 2011

Commissioner of Income Tax Vs Kishore and Co.

Karnataka High Court · (2012) 208 TAXMAN 169

Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 17B
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High Courts28 Oct 2011Allowed

1B.R. Srinivasa Babu Gupta, Smt. Nacasundaramma, H.N. Vasudeva Gupta, B.R. Venkatesh Babu Gupta and B.R. Shashikanth Gupta Vs State of Karnataka

Karnataka High Court · (2011) 10 KAR CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 320 (2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
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High Courts24 Oct 2011

The Commissioner of Income Tax Central Circle C. R. Building Queens Road Bangalore and The Assistant Commissioner of Income Tax Circle-12(1) Bangalore Vs M/s. Namdhari Seeds Pvt. Ltd The Commissioner of Income Tax C. R. Building Queens Road Bangalore and The Deputy Commissioner of Income Tax Circle-4(1) Bangalore Vs M/s. Indo American Exports 7th Block, Jayanagar Bangalore M/s. Namdhari Seeds Pvt. Ltd. Vs The Asst. Commissioner of Income Tax, Circle 12(1)

Karnataka High Court · (2011) 10 KAR CK 0119

Income Tax Act, 1961 — Section 10 (1), 10 (2), 2 (1A), 28, 37
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High Courts24 Oct 2011Dismissed

Sri. Rarnakanth Hebballi Vs The State of Karnataka and The Managing Director, M.S.I.L

Karnataka High Court · (2011) 10 KAR CK 0116

Constitution of India, 1950 — Article 311 (1)Karnataka Lokayukta Act, 1984 — Section 7 (2A)Karnataka State Police (Disciplinary Proceedings) Rules, 1965 — Rule 433 (5)
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High Courts24 Oct 2011Allowed

Sri B.H. Rukmmagada Raju Vs State of Karnataka

Karnataka High Court · (2011) 10 KAR CK 0054

Karnataka Cooperative Societies Rules, 1960 — Rule 18
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High Courts24 Oct 2011

Aravind Sen Vs State Bank of Mysore, Head Office, K.G. Road, Bangalore - 560009, General Manager - Operations, State Bank of Mysore, Head Office, Bangalore - 560 009 and Deputy General Manager, Bangalore Zone-2, State Bank of Mysore, Annex-C, K.G. Road, Bangalore - 560009

Karnataka High Court · (2011) 10 KAR CK 0046

State Bank of Mysore Employees (Pension) Regulations, 1995 — Regulation 20, 22, 29, 2Y, 32
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High Courts24 Oct 2011

Regional Manager New India Assurance Co. Ltd., No. 2-B, Unity Building Annex Mission Road, Bangalore - 560027 New India Assurance Co. Ltd. Unit 11170, Asian Building 3rd Floor 17 R Kamani Marg, Balland Estate, Mumbai Vs Vijay Balshiram Walunj and C. Dinesh Since Deceased His LRs. (Smt Mangala and Others) C. Dinesh since dead by LRs. (Smt. Mangala Vs Sri Vijay Balshiram Walunj and New India Assurance Co. Ltd.

Karnataka High Court · (2011) 10 KAR CK 0044

Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 163 A
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High Courts24 Oct 2011Dismissed

CIT and Another Vs Horizon Capital Ltd.

Karnataka High Court · (2011) 245 CTR 601 : (2012) 204 TAXMAN 59

Income Tax Act, 1961 — Section 115 JB, 143 (2), 154, 82 A, 87
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High Courts24 Oct 2011

Commissioner of Income Tax Vs Namdari Seeds

Karnataka High Court · (2011) 203 TAXMAN 421

Income Tax Act, 1961 — Section 10 (1), 263, 80 HHCKarnataka Land Reforms Act, 1961 — Section 79 A
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High Courts24 Oct 2011Dismissed

Ramakanth Hebballi Vs State of Karnataka and Another

Karnataka High Court · (2013) 2 KarLJ 592

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High Courts21 Oct 2011Dismissed

Shivasharanappa Bhakare, Ramesh Bhakare and Suresh Bhakare Vs Sangameshwar and Others

Karnataka High Court · (2011) 10 KAR CK 0134

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High Courts21 Oct 2011

Legend Technologies (India) P. Ltd. and Others Vs B.V. Reddy and Another

Karnataka High Court · (2012) 175 CompCas 500

Companies Act, 1956 — Section 397, 398, 402
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High Courts21 Oct 2011Dismissed

Commissioner of Income Tax and Another Vs Infosys Technologies Ltd. (No. 1)

Karnataka High Court · (2011) 10 KAR CK 0121

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High Courts21 Oct 2011

M.N. Ravi Vs The Deputy commissioner Mysore Revenue Division Mysore, State of Karnataka and The Tahasildar

Karnataka High Court · (2011) 10 KAR CK 0105

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High Courts21 Oct 2011Dismissed

Veera Boini Naga Rajita and Others Vs The Government of India and Others

Karnataka High Court · (2011) 10 KAR CK 0098

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