High Courts14 Dec 2011Dismissed
S.P. Channabasappa, Tumkur Vs Management of Indo Swiss Anti-Shock Ltd., Tumkur
Karnataka High Court · (2012) 134 FLR 1035 : (2012) 3 LLJ 350
Industrial Disputes Act, 1947 — Section 10 (4-A), 33 C (2)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,020 of 2,397
High Courts14 Dec 2011
Givaudan India Pvt. Ltd. Vs Commissioner of Customs, Bangalore
Karnataka High Court · (2012) 279 ELT 207
Customs Act, 1962 — Section 129 E
High Courts14 Dec 2011Allowed
P A Kumar Gowda Vs The Manager The New India Assurance Co. Ltd. and Manje Gowda
Karnataka High Court · (2011) 12 KAR CK 0405
High Courts14 Dec 2011Allowed
Ismail Sab Vs Manohar Honnappa Naik
Karnataka High Court · (2011) 12 KAR CK 0404
High Courts14 Dec 2011Dismissed
Varamalakshmi Thammaiah Vs State, Shankar, Nandish and Satish
Karnataka High Court · (2011) 12 KAR CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 372
High Courts14 Dec 2011Allowed
Smt. Mahadevamma and Manjunath Vs Sri MK Manjunatha
Karnataka High Court · (2011) 12 KAR CK 0402
High Courts14 Dec 2011Allowed
M.V. Seshachalapathy Naidu Vs The Commissioner Tax Officer (Recovery) Kolar
Karnataka High Court · (2011) 12 KAR CK 0401
Karnataka Sales Tax Act, 1957 — Section 13 (3)
High Courts14 Dec 2011Allowed
Jayaram@Jayaramappa and Others Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0315
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307Probation of Offenders Act, 1958 — Section 4
High Courts14 Dec 2011Dismissed
Govindappa Vs Srinivasa and Others
Karnataka High Court · (2011) 12 KAR CK 0314
Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts14 Dec 2011Allowed
The New India Assurance Co. Ltd. Vs Smt. Lakkarnma and Others The Divisional Manager, The New India Assurance Co., Ltd. Vs Sri. Chikkappa
Karnataka High Court · (2011) ILR (Kar) 5912
Motor Vehicles Act, 1988 — Section 149 (2), 94, 95 (5)
High Courts14 Dec 2011Dismissed
Smt. Chandrika Rao H. Vs Sri Srinivas Nayak, Advocate and and Sri M. Gangadhar Nayak
Karnataka High Court · (2011) 12 KAR CK 0129
High Courts14 Dec 2011Allowed
Sri Rajegowda Vs H.V. Rangaswamy and The United India Insurance Co. Ltd., Branch Office, Venkateshwara Building P.B. No. 108, B.M. Road, Hassan - 573 211 (Insurer of The Motor Cycle Bearing Registration No. KA-13, R-9768)
Karnataka High Court · (2011) 12 KAR CK 0128
High Courts14 Dec 2011Allowed
Venkatesha, Ganigar, T.K. Venkatareddy, Purushotham and Vishwanatha Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 114, 363, 366
High Courts14 Dec 2011Dismissed
Sri M.P. Mallesh, Smt Aruna Mallesh and Sri Smaran Mallesh Vs Sri Karunakara Shetty
Karnataka High Court · (2011) 12 KAR CK 0124
Contempt of Courts Act, 1971 — Section 10, 15 (1) (b)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 13 (4)
High Courts14 Dec 2011
Mr. S.N. Sinha Vs The State of Karnataka and Mrs. Sheela Gopal
Karnataka High Court · (2012) 2 KarLJ 701
High Courts14 Dec 2011Allowed
T.T. Feeds Corporation Vs T. Prakash
Karnataka High Court · (2011) 12 KAR CK 0062
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Dec 2011Dismissed
Smt. Ramakka Vs Smt. Nagamma and Others
Karnataka High Court · (2011) 12 KAR CK 0060
Civil Procedure Code, 1908 (CPC) — Section 10, 24
High Courts14 Dec 2011Allowed
Smt. Snehalathadevi Surana and ICICI Lombard Gen. Ins. Co. Ltd. Vs G. Sadashivappa and Others G. Sadashivappa, Smt. Parvathamma, M.G. Pradeepa and M.G. Deepa Vs Yashpal Surana
Karnataka High Court · (2011) 12 KAR CK 0059
High Courts12 Dec 2011Allowed
Mohanlal Punamchand (HUF) Vs Income Tax Officer
Karnataka High Court · (2012) 205 TAXMAN 129
Income Tax Act, 1961 — Section 234 B, 271 (1) (c), 274, 68, 69
High Courts12 Dec 2011Dismissed
Supriya Rajesh Vs State of karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0413