High Courts06 Feb 2026Allowed
Chidananda M Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0320
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Samhita, 2023 - Section 316(4), 318(3), 318(4)
COURT ARCHIVE
Karnataka High Court judgments, 2026
809 judgments · page 37 of 41
High Courts06 Feb 2026Allowed
Basavaraju V & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0319
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 114, 149, 306
High Courts06 Feb 2026Allowed
Ayyanar Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 02 KAR CK 0318
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 366, 376Protection Of Children Sexual Offences Act, 2012 - Section 366, 376
High Courts06 Feb 2026Dismissed
Abhishek Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0317
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 302
High Courts06 Feb 2026Allowed
Shabbir Ahmed Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0316
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 323, 341, 384, 394, 397
High Courts06 Feb 2026Allowed
Malatesha R Eligar & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 02 KAR CK 0315
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 406, 465, 471, 468, 420
High Courts06 Feb 2026Dismissed
K.M. Bandi Rangaiah Vs Somashekaraiah K
Karnataka High Court · (2026) 02 KAR CK 0314
High Courts06 Feb 2026Dismissed
Mallikarjuna & Ors Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0262
Indian Penal Code, 1860 - Section 34, 201, 302, 397Code Of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 27, 106
High Courts05 Feb 2026
B Muralidhara And Another Vs State Of Karnataka And Others
Karnataka High Court · (2026) 02 KAR CK 0266
Karnataka Societies Registration Act, 1960 - Section 25
High Courts05 Feb 2026Disposed Of
Manjunath & Ors Vs Chikkathayamma & Ors
Karnataka High Court · (2026) 02 KAR CK 0265
Code Of Civil Procedure, 1908 - Order 7 Rule 11(a), Order 7 Rule 11(d)
High Courts05 Feb 2026
M/S. Halvad Renewables Private Limited Vs State Of Karnataka And Others
Karnataka High Court · (2026) 02 KAR CK 0194
High Courts04 Feb 2026Dismissed
Nawaz Pasha @ LX S/O Amanulla Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0197
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 22(b), 22(b)(C)(a)Bharatiya Nyaya Samhita, 2023 - Section 105(1), 109(1), 351, 352
High Courts04 Feb 2026Dismissed
Central Bureau Of Investigation (Anti-Corruption Branch), No.36, Bellary Branch, Ganganagar, Bengaluru-560032 Vs Shiva Murthy S K & Ors
Karnataka High Court · (2026) 02 KAR CK 0196
Code Of Criminal Procedure, 1973 - Section 164(1), 306, 306(1), 306(4), 307, 308, 308(1)Prevention Of Corruption Act, 1988 - Section 5(2), 7, 8, 13(1)(d), 13(2)Indian Penal Code, 1860 - Section 120B
High Courts04 Feb 2026Dismissed
Hameed @ Baithargudde Abdul Hameer Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 02 KAR CK 0195
High Courts04 Feb 2026Allowed
Roshan T Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0133
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 105, 281Motor Vehicles Act, 1988 - Section 185
High Courts04 Feb 2026Allowed
Anuradha K.S Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0132
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 482Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)
High Courts03 Feb 2026Allowed
Harish Kumar T.L Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 02 KAR CK 0138
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Samhita, 2023 - Section 69, 318(4), 351(2)
High Courts03 Feb 2026Dismissed
Sendil Kumar Vs State By Konanakunte Police Station
Karnataka High Court · (2026) 02 KAR CK 0137
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 302, 307, 498(A), 3260
High Courts03 Feb 2026Allowed
Nagaraja T Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 02 KAR CK 0135
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Samhita, 2023 - Section 75, 87, 118(1), 127(3)Protection Of Children Sexual Offences Act, 2012 - Section 8, 12, 17
High Courts03 Feb 2026Allowed
P.S. Abdul Azeez Vs State Of Karnataka
Karnataka High Court · (2026) 02 KAR CK 0134
Bharatiya Nagrika Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 22(b)