High Courts15 Jul 2024Partly Allowed
Sahadevappa S/O. Fakkirappa Gudadur Vs Management Of NWKRTC, Regional Workshop, Represented By Its Works Manager, Gokul Road, Hubballi � 580001
Karnataka High Court · (2024) 07 KAR CK 0034
COURT ARCHIVE
Karnataka High Court judgments, 2024
353 judgments · page 8 of 18
High Courts15 Jul 2024Disposed Of
D R Sundar Vs Commissioner Bruhat Bangalore Mahanagara Palike Hudson Circle,Bangalore-01 & Others
Karnataka High Court · (2024) 07 KAR CK 0033
High Courts15 Jul 2024
K.N. Kamala & Others Vs Manoj Kumar B. S/O. Sri Babulal & Others
Karnataka High Court · (2024) 07 KAR CK 0031
High Courts12 Jul 2024Disposed Of
Anjan Kumar Gowda S Vs State Of Karnataka. Department Of Urban Development, Vikasa Soudha, Bengaluru 560001. Represented By The Secretary & Others
Karnataka High Court · (2024) 07 KAR CK 0030
High Courts12 Jul 2024Disposed Of
Vasantha Vs Shanthamma W/O Gangadharaiah & Others
Karnataka High Court · (2024) 07 KAR CK 0028
High Courts12 Jul 2024Dismissed
Naveen & Others Vs P. Bhagyamma, W/O Late Sri Ramakrishna & Others
Karnataka High Court · (2024) 07 KAR CK 0027
High Courts12 Jul 2024Allowed
Balagangadhar C.V S/O Late Venkataiah & Others Vs State Of Karnataka By Banashankari Police Station, Jayanagar Sub-Division, Bengaluru City, Rep. By State Public Prosecutor, High Court Of Karnataka, Bengaluru - 560001 & Others
Karnataka High Court · (2024) 07 KAR CK 0026
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 201, 417, 418, 420, 421, 423, 424, 465, 467, 468, 471, 474
High Courts12 Jul 2024Dismissed
High Court Of Karnataka Represented By The Registrar General, Bengaluru-560001 Vs Fatimabi S. Kinnal
Karnataka High Court · (2024) 07 KAR CK 0023
High Courts08 Jul 2024Dismissed
Yogesha Vs M/S. Maharaja Residential Museum, Mysore Palace, Mysore
Karnataka High Court · (2024) 07 KAR CK 0011
High Courts08 Jul 2024Disposed Of
PR Commissioner Of Income Tax-2 Kormangala, Bangalore. & Others Vs M/S Unilog Content Solutions Pvt Ltd No.11, 15th Cross, 20th Main, Outer Ring Road, Jp Nagar 5th Phase, Bangalore � 560078
Karnataka High Court · (2024) 07 KAR CK 0009
High Courts08 Jul 2024Allowed
Vani. M Vs Yallappa Shrimanth Navi
Karnataka High Court · (2024) 07 KAR CK 0008
Code Of Criminal Procedure, 1973 — Section 24Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Jul 2024Disposed Of
M/S. Digitally Secured Solutions Vs State Of Karnataka, By The Principal Secretary, Department Of Higher Education, Bengaluru � 560021 & Others
Karnataka High Court · (2024) 07 KAR CK 0017
High Courts05 Jul 2024Disposed Of
Malike Saba Vs State Of Karnataka Through Sho Kadugodi Police Station Bengaluru - 560067 Rep By Spp High Court Of Karnataka Bengaluru & Ors.
Karnataka High Court · (2024) 07 KAR CK 0016
Code Of Criminal Procedure, 1973 — Section 437
High Courts05 Jul 2024Dismissed
Mavinakere Estate & Others Vs Arvind.J.Kotecha
Karnataka High Court · (2024) 07 KAR CK 0006
High Courts05 Jul 2024Disposed Of
R Allappa & Others Vs S V Shylaja & Others
Karnataka High Court · (2024) 07 KAR CK 0005
High Courts05 Jul 2024Allowed
Yathindra Siddaramaiah Vs State Of Karnataka & Others
Karnataka High Court · (2024) 07 KAR CK 0004
High Courts05 Jul 2024Allowed
T B Jayachandra & Others Vs State Of Karnataka
Karnataka High Court · (2024) 07 KAR CK 0003
Indian Penal Code, 1860 — Section 188Karnataka Police Act, 1963 — Section 103Code Of Criminal Procedure, 1973 — Section 195(2)
High Courts05 Jul 2024Allowed
Mevindi Veeresha Alias Eranna A Alur Vs Harihar Town Police Station Reprsented By State Public Prosecutor High Court Building Bengaluru � 560001
Karnataka High Court · (2024) 07 KAR CK 0002
Indian Penal Code, 1860 — Section 114, 363, 376(2)(n), 504, 506Protection Of Children From Sexual Offices Act, 2012 — Section 4, 6, 17Code Of Criminal Procedure, 1973 — Section 301, 362, 439, 439(2), 498, 498(2)
High Courts05 Jul 2024Dismissed
Hu Xiaolin Vs State Of Karnataka Reprsented By Cid Cyber Crime Police Station Bengaluru Represented By Hcgp High Court Of Karnataka Bengaluru � 560001 & Others
Karnataka High Court · (2024) 07 KAR CK 0001
Indian Penal Code, 1860 — Section 420Information Technology Act, 2008 — Section 66DCode Of Criminal Procedure, 1973 — Section 439, 439(1)(b)
High Courts04 Jul 2024Allowed
Pushpalatha W/O T Basavaraja Vs T Basavaraja S/O T Thippeswamy
Karnataka High Court · (2024) 07 KAR CK 0018
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)