High Courts08 Jan 2024Dismissed
All India HDPE/PP Woven Fabric Manufacturers� Association An Association Registered Under Societies Act KPL Compound, 7th Mile, Bannerghatta Road, Bengaluru � 560076 By Its Secretary General Shri Naresh Bhandia Vs Secretary Government Of India Competition Commission Of India 9th Floor, Office Block-1 Kidwai Nagar (East) New Delhi � 110023 & Others
Karnataka High Court · (2024) 01 KAR CK 0019
Bureau Of Indian Standards Act, 2016 — Section 16, 25(3)Constitution Of India, 1949 — Article 14, 226