High Courts15 Sept 2023
B Nazeer Ahmed Vs State Of Karnataka And Others
Karnataka High Court · (2023) 09 KAR CK 0079
COURT ARCHIVE
Karnataka High Court judgments, 2023
490 judgments · page 10 of 25
High Courts15 Sept 2023Dismissed
Shiva @ Shivanna & Others Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0039
Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts14 Sept 2023Allowed
Kumara Vs State Of Karnataka Represented By State Public Prosecutor For Police, High Court Buildings Bengaluru Through Inspector Railway Police Station, Davanagere -560001
Karnataka High Court · (2023) 09 KAR CK 0042
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Sept 2023Allowed
Santhosh Kumar @ Santhosh @ Sathya Vs State Of Karnataka, By Yelanduru Police Station, Chamarajanagar District, Rept. By State Public Prosecutor, High Court Of Karnataka, Bangalore - 560001 & Others
Karnataka High Court · (2023) 09 KAR CK 0041
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302Schedule Cast/Schedule Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)(Va)Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Sept 2023Allowed
Melvin Vs State By Indranagar Police Bengaluru - 560038
Karnataka High Court · (2023) 09 KAR CK 0034
Indian Penal Code, 1860 — Section 34, 307, 326, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Sept 2023Allowed
Praveenkumar B K @ Premkhushi & Others Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0033
Indian Penal Code, 1860 — Section 34, 364ACode Of Criminal Procedure, 1973 — Section 439
High Courts14 Sept 2023Allowed
Dillesh Singh Dhami @ Dinesh Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0031
Indian Penal Code, 1860 — Section 120B, 143, 149, 201, 302
High Courts14 Sept 2023Dismissed
Harish Kumar & Others Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0029
Indian Penal Code, 1860 — Section 114, 354, 392, 504Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Sept 2023Allowed
Pradeep Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0028
Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 307, 323, 325, 326, 342, 363, 504
High Courts08 Sept 2023Disposed Of
M/S. Prabuddha Petroleums India Oil Dealer, Sedam Road, TQ. And Dist. Kalaburagi-585102 Vs Deputy Commissioner Kalaburagi District Kalaburagi-585101 & Others
Karnataka High Court · (2023) 09 KAR CK 0026
Petroleum Rules, 2002 — Rule 150
High Courts08 Sept 2023Allowed
Zameer @ Zameer Ahmed Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0022
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 504, 506
High Courts08 Sept 2023Dismissed
K Deepak Prabhu Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0017
High Courts08 Sept 2023Dismissed
M/S. Patanjali Foods Limited A Company Incorporated Under The Provisions Of The Companies Act, 1956 Vs M T Windsor (Imo No.:9542130) A Foreign Vessel Flying The Flag Of Panama In Her Owner And All Other Persons Connected And/Or Interested In Her A Chemical/Oil Aknkerflying, Together With Her Hull, Tackle Boats Mahcinery, Equipment, Apputenaces And All Other Paraphenalia Presently At The Port And Horbor Of New Mangalore Within The Territorial Waters Over Which This Hon�ble Court Exercises Jurisdiction
Karnataka High Court · (2023) 09 KAR CK 0016
High Courts07 Sept 2023Disposed Of
Nagarathna & Others Vs Siddeshwara & Others
Karnataka High Court · (2023) 09 KAR CK 0021
High Courts07 Sept 2023Allowed
Vinay Nayak Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0020
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504, 506
High Courts07 Sept 2023Allowed
Sunil L. J. Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0019
Indian Penal Code, 1860 — Section 143, 149, 302
High Courts07 Sept 2023Allowed
Raghu L.U. (A-4) Vs State Of Karnataka
Karnataka High Court · (2023) 09 KAR CK 0018
Indian Penal Code, 1860 — Section 143, 149, 302
High Courts05 Sept 2023Allowed
S. Mansoor Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)
High Courts05 Sept 2023Allowed
Gaviprasanna N.R Vs State By Its Turuvekere P.S., Turuvekere, Turuvekere Taluk - 573201. Represented By P.P. Of High Court Of Karnataka, At Bangalore & Others
Karnataka High Court · (2023) 09 KAR CK 0013
Indian Penal Code, 1860 — Section 323, 504
High Courts05 Sept 2023Dismissed
Jyothi N.S & Others Vs State Of Karnataka & Others
Karnataka High Court · (2023) 09 KAR CK 0012
Code Of Criminal Procedure, 1973 — Section 439