High CourtsSingle Bench(2023) 09 KAR CK 0017

K Deepak Prabhu vs State Of Karnataka & Others

Karnataka High Court · Decided on 8 September 2023

HON’BLE JUDGES
S Vishwajith Shetty, J
RESULT
Dismissed
CASE NUMBER
Criminal Petition No. 1188 Of 2023

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5 paragraphs · 220 words

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S Vishwajith Shetty, J

Learned counsel for the petitioner submits that the petition may be dismissed as withdrawn.

Submission is placed on record.

Accordingly, petition is dismissed as withdrawn.