High Courts17 Jun 2016Disposed Off
Dr. Vijaykumar Mane Vs Ministry of Health and Family Welfare
Karnataka High Court · (2017) 1 KantLJ 32
Indian Medical Council Act, 1956 - Section 11
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 36 of 111
High Courts17 Jun 2016Dismissed
Manohar Mallappa Sooranagi Vs Secretary Dept. Health and Family Welfare
Karnataka High Court · (2017) 2 AirKarR 213
Constitution of India, 1950 - Article 16, Article 311
High Courts17 Jun 2016Dismissed
Management of Gopalakrishna Textile Mills Pvt. Ltd. Vs K. Nagaraju Thindappa
Karnataka High Court · (2017) 1 AirKarR 422
Constitution of India, 1950 - Article 226
High Courts17 Jun 2016Dismissed
State Vs Gopalappagouda
Karnataka High Court · (2016) 3 AirKarR 749
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 149, 302, 307
High Courts17 Jun 2016Dismissed
State of Karnataka Vs Smt. Saraswati alias Pallavi
Karnataka High Court · (2016) 3 AirKarR 628 : (2016) 5 KantLJ 289 : (2016) 4 KCCR 528
Penal Code, 1860 (IPC) — Section 300
High Courts17 Jun 2016Dismissed
Tukaram Vs State of Karnataka
Karnataka High Court · (2016) 3 AirKarR 401
High Courts17 Jun 2016Dismissed
K.P. Narayanan Kutty Vs State Bank of India
Karnataka High Court · (2016) 5 KantLJ 658 : (2016) 3 KCCR 2504
State Bank of India (Officers Service) Rules, 1992 — Rule 68(3)(ii)
High Courts16 Jun 2016Dismissed
Lingaiah Alms Mottaiah Vs Smt. Nagamma
Karnataka High Court · (2017) 2 KantLJ 284
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90
High Courts16 Jun 2016Dismissed
Ashok R. Kalal Vs State of Karnataka
Karnataka High Court · (2017) 2 KantLJ 189
Constitution of India, 1950 - Article 226
High Courts16 Jun 2016Dismissed
Divisional Controller, NWKRTC Vs Gangavva Chandrakant Talawar
Karnataka High Court · (2017) AAC 901 : (2017) ILRKarnataka 705
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts16 Jun 2016Partly Allowed
Smt. G. Pramila Vs H.V. Savamdaraju alias H.V. Raju
Karnataka High Court · (2016) 4 AICLR 682 : (2016) 3 AirKarR 602 : (2017) 1 Crimes 718 : (2017) 1 RCRCivil 589 : (2017) 1 RCRCriminal 465
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jun 2016Disposed Off
Smt. Godha Krishna Prasad Vs The Commissioner, Bruhath Bengaluru Mahanagara
Karnataka High Court · (2016) 5 KantLJ 305
Karnataka Municipal Corporations Act, 1976 — Section 461
High Courts16 Jun 2016Dismissed
New Mangalore Port Trust, Panambur, Mangalore - Petitioner @HASH Seagull Marine Services, Chennai and another
Karnataka High Court · (2016) 6 KantLJ 270
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 106
High Courts16 Jun 2016Disposed Off
Commissioner of Income-Tax Vs Karnataka Reddy Janasangha
Karnataka High Court · (2016) 389 ITR 229
Income Tax Act, 1961 - Section 11, Section 32
High Courts16 Jun 2016Dismissed
Principal Commissioner of Income-Tax Vs Telestar Investments P. Ltd.
Karnataka High Court · (2016) 387 ITR 248
Income Tax Act, 1961 — Section 111A
High Courts16 Jun 2016Dismissed
Principal Commissioner of Income-Tax Vs Sami Labs Ltd.
Karnataka High Court · (2016) 386 ITR 81
High Courts16 Jun 2016Partly Allowed
Narayan P. Salyan Vs M/s. Navayuga Engineering Co. Ltd., Vishakhapattanam, A.P.
Karnataka High Court · (2016) AAC 1819
Motor Vehicles Act, 1988 — Section 168
High Courts16 Jun 2016Allowed
Suresh Salariya Vs Smt. Rita Vijay Suri
Karnataka High Court · (2016) 5 KantLJ 307
Constitution of India, 1950 — Article 227
High Courts16 Jun 2016Disposed Off
Commissioner of Income-Tax Vs M/s. NCR Corporation India P. Ltd.
Karnataka High Court · (2017) 293 CurTR 225 : (2016) 387 ITR 725 : (2016) 3 KCCR 331
Income Tax Act, 1961 — Section 145, 145A, 263, 43B
High Courts16 Jun 2016Dismissed
Chandra Vs Shivalinge Gowda
Karnataka High Court · (2016) AAC 1798
Motor Vehicles Act, 1988 — Section 166