High Courts09 Aug 2016Allowed

Afzul Pasha - Petitioner @HASH Mohamed Ameerjan

Karnataka High Court · (2016) ACD 985 : (2017) 1 AICLR 596 : (2017) 1 AirKarR 133 : (2017) 1 CivilLJ 510 : (2017) 1 ICC 754 : (2016) ILRKarnataka 4145 : (2016) 3 MadWNCri 120

Negotiable Instruments Act, 1881 (NI) - Section 138, Section 145
High Courts08 Aug 2016Disposed Off

P.H. Dayananda Huchanna Vs State

Karnataka High Court · (2016) 4 AirKarR 747 : (2017) 2 KantLJ 295

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 409, Section 420, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts05 Aug 2016Dismissed

Dhanalakshmi S.K Vs State of Karnataka

Karnataka High Court · (2017) 2 KantLJ 503

Constitution of India, 1950 - Article 226Karnataka Government Servants (Seniority) Rules, 1957 - Rule 4Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 - Section 4
High Courts05 Aug 2016Dismissed

Sharanappa Vs Sangamma

Karnataka High Court · (2016) 4 AirKarR 148

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts05 Aug 2016Allowed

Nasreen Pasha Vs Malik Ahmed

Karnataka High Court · (2016) 4 AICLR 697 : (2016) 4 AirKarR 99 : (2016) 4 ICC 648 : (2016) ILRKarnataka 3732 : (2017) 2 KantLJ 586 : (2016) 3 MadWNCri 77 : (2017) 1 RCRCivil 593 : (2017) 1 RCRCriminal 469

Evidence Act, 1872 — Section 45, 73
High Courts04 Aug 2016Dismissed

State of Karnataka Vs Ankush

Karnataka High Court · (2017) 2 AirKarR 760

Penal Code, 1860 (IPC) - Section 143, Section 147, Section 153, Section 295Prevention of Destruction and Loss of Property Act, 1981 - Section 2
High Courts04 Aug 2016Disposed Off

K.V. Vasudeva Vs State of Karnataka

Karnataka High Court · (2017) 1 KantLJ 638

Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 438Penal Code, 1860 (IPC) - Section 143, Section 147, Section 149, Section 309, Section 323, Section 504, Section 506