High Courts04 Oct 2016Partly Allowed
Vice-Chancellor University of Agricultural Sciences Vs Karnataka State Commissioner for SC & ST
Karnataka High Court · (2017) 1 AirKarR 390
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 15 of 111
High Courts04 Oct 2016Dismissed
Commissioner, Bangalore Development Authority Vs Mruthyunjaya B. Thimma Reddy
Karnataka High Court · (2017) 1 AirKarR 388
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Limitation Act, 1963 - Section 5
High Courts04 Oct 2016Dismissed
Mahadevamma Vs M.R. Guruswamy
Karnataka High Court · (2017) 1 KantLJ 246
Constitution of India, 1950 - Article 226Karnataka Panchayat Raj Act, 1993 - Section 15(2)
High Courts04 Oct 2016Dismissed
Mr. Jayaprakash K. Vs State of Karnataka
Karnataka High Court · (2016) 4 KCCR 3700
Constitution of India, 1950 - Article 226Karnataka Civil Services (Classification, Control And Appeal) Rules, 1957 - Rule 14A(2)(a)Karnataka Lokayukta Act, 1984 - Section 12(3)
High Courts04 Oct 2016Allowed
Smt. Shaila Chehbi Govind Vs State of Karnataka
Karnataka High Court · (2016) 138 SCL 219
High Courts04 Oct 2016Allowed
Bangalore Metropolitan Transport Corporation Vs Dy. Labour Commissioner And Appellate Authority Under Payment of Gratuity Act, 1972
Karnataka High Court · (2017) 152 FLR 171
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 7(4)(a), Section 7(5), Section 7(7)
High Courts03 Oct 2016Dismissed
Sri Praveen Kumar B.M. Vs The Deputy Commissioner
Karnataka High Court · (2017) 1 KantLJ 471
High Courts03 Oct 2016Dismissed
Vijaylaxmi Vs Mohammed Pasha
Karnataka High Court · (2017) 2 BC 36 : (2017) 1 NIJ 810
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Oct 2016Disposed off
T. Sujatha Vs J.L. Panduranga
Karnataka High Court · (2017) 2 BC 498
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Oct 2016Allowed
The Management of KSRTC Davanagere Division Vs Shri K.M. Dada
Karnataka High Court · (2017) LabLR 74
Industrial Disputes Act, 1947 - Section 11A
High Courts03 Oct 2016Dismissed
Dr. Indira Rao Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 578 : (2017) 1 KantLJ 567
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts29 Sept 2016Dismissed
Smt. Vasanthamma Vs The Managing Director, M/s. Shashi Distilleries Private Limited
Karnataka High Court · (2016) 4 KCCR 3483
Motor Vehicles Act, 1988 - Section 163A
High Courts29 Sept 2016Allowed
Siddamma W/o G. Govindaiah Vs Syed Samiulla
Karnataka High Court · (2017) 1 AirKarR 273 : (2017) 1 ICC 684
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(2), Order 22 Rule 5
High Courts29 Sept 2016Disposed Off
Mrs. Sunil Gupta Vs State of Karnataka
Karnataka High Court · (2016) 4 AirKarR 745 : (2016) ILRKarnataka 5155 : (2016) 4 KCCR 3743
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts28 Sept 2016Disposed Off
Dr. C. Sharath Kumar Vs Smt. Nagalakshmi K
Karnataka High Court · (2016) ACD 1111
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Sept 2016Allowed
Kumari Sanjana Jagadeesh Vs Rajiv Gandhi University of Health Sciences, Bengaluru
Karnataka High Court · (2016) AIR(Karnataka) 199
Constitution of India, 1950 - Article 226
High Courts28 Sept 2016Disposed Off
Rajaiah Vs State of Karnataka
Karnataka High Court · (2017) 2 AirKarR 98
Prevention of Corruption Act, 1988 - Section 13(1)(e), Section 13(2)
High Courts28 Sept 2016Allowed
Sri Matte Manjunatha Vs State by Hosadurga P.S.
Karnataka High Court · (2016) 4 KCCR 3713
Criminal Procedure Code, 1973 (CrPC) - Section 439(l)(a)(b), Section 446A
High Courts28 Sept 2016Dismissed
Mahadeva Swamy Vs Shashikala
Karnataka High Court · (2017) 1 AirKarR 269 : (2017) 1 HLR 567
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts28 Sept 2016Allowed
Smt. Nagarathna Puttaraju Vs Managing Director, KSRTC, Bangalore
Karnataka High Court · (2017) AAC 82
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173