High Courts19 Oct 2016Dismissed
Divisional Manager, New India Assurance Company Ltd. Vs Sunita Narasu Sawale
Karnataka High Court · (2017) AAC 88
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 171
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 12 of 111
High Courts19 Oct 2016Disposed Off
Kmmi Ispat Pvt. Ltd. Vs State Bank of India
Karnataka High Court · (2017) 1 BC 54 : (2017) 1 DCR 211 : (2017) 1 NIJ 354
Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19
High Courts19 Oct 2016Dismissed
Karnataka Institute of Medical Sciences Vs Dr. Pama M. Adnur
Karnataka High Court · (2017) 1 AirKarR 14
Constitution of India, 1950 - Article 16
High Courts19 Oct 2016Allowed
Manjunath Vs Kajamoddin
Karnataka High Court · (2017) AAC 704
Workmens Compensation Act, 1923 - Section 4
High Courts19 Oct 2016Disposed Off
M.K. Kushalappa Vs K.J. George
Karnataka High Court · (2016) 4 AirKarR 740
Criminal Procedure Code, 1973 (CrPC) - Section 156
High Courts19 Oct 2016Dismissed
Sadashiva Kallappa Jamakandi Vs Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2016) 4 AirKarR 742 : (2017) LIC 223
Constitution of India, 1950 - Article 226, Article 311Karnataka Lokayukta Act, 1984 - Section 12(3)
High Courts18 Oct 2016Allowed
Srinivas Rao Chinta Vs Intelligence Officer, D.R.I., Bangalore
Karnataka High Court · (2017) 346 ELT 45
High Courts18 Oct 2016Dismissed
Padma Vs S.M. Gopal
Karnataka High Court · (2017) 1 AirKarR 10
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts18 Oct 2016Dismissed
State Vs Kumara Naika
Karnataka High Court · (2017) 1 AICLR 793 : (2017) 1 AirKarR 172
Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts18 Oct 2016Allowed
Divisional Manager Reliance General Insurance Pvt. Ltd. Vs Ademma
Karnataka High Court · (2017) AAC 535 : (2017) ILRKarnataka 222
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Oct 2016Allowed
National Insurance Co. Ltd., Divisional Office-IV, Bangalore. Through its Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore-560001, rep. by its Deputy Manager A. Ghani - Appellant @HASH Mrs. Manjula N. W/o Late Y. Nagesh, Aged About 28 Year
Karnataka High Court · (2016) 4 ACC 6
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Oct 2016Dismissed
Subbamma Vs Kariyappa
Karnataka High Court · (2017) 1 AirKarR 28 : (2017) 1 ICC 676
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5Constitution of India, 1950 - Article 227
High Courts18 Oct 2016Allowed
Omkara Murthy - Appellant @HASH C. Divakar
Karnataka High Court · (2016) 4 ACC 582 : (2017) 1 TAC 436
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Oct 2016Disposed Off
The Divisional Controller, K.S.R.T.C., Mangalore Division Mangalore-575001 now by the Managing Director NWKRTC, Central Offices, Gokul Road, Hubli-580030. Rep. By Its Chief Law Officer - Appellant @HASH Master Afrid S/o Late Kathijamma Aged About 18 Years
Karnataka High Court · (2016) 4 ACC 8
Motor Vehicles Act, 1988 - Section 166, Section 167, Section 168
High Courts18 Oct 2016Allowed
Ravindranath Srihari Kuthuru Vs Master Jagat Surya
Karnataka High Court · (2016) 4 AirKarR 816
Family Courts Act, 1984 - Section 19
High Courts18 Oct 2016Allowed
Raja Rajeswari Vidya Peetha Vs Secretary II, Govt. of Karnataka
Karnataka High Court · (2017) 1 AirKarR 170
Constitution of India, 1950 - Article 226Karnataka Education Act, 1995 - Section 38, Section 39
High Courts17 Oct 2016Disposed Off
BMM ISPAT Limited Vs State of Karnataka
Karnataka High Court · (2017) 173 AIC 798 : (2017) 1 AirKarR 850 : (2017) 1 KantLJ 249
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 63, Section 86(1)(f)
High Courts17 Oct 2016Dismissed
Sri Prakash Vs Sri Ganesh
Karnataka High Court · (2017) 1 ACC 6
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts17 Oct 2016Dismissed
The Divisional Controller, Nwkrtc North West Division Vs Shivappa
Karnataka High Court · (2017) AAC 833
Motor Vehicles Act, 1988 - Section 168
High Courts17 Oct 2016Dismissed
New India Assurance Co. Ltd. Vs Y.S. Anjaneya Reddy
Karnataka High Court · (2016) 4 ACC 932 : (2017) 2 TAC 108
Motor Vehicles Act, 1988 - Section 147, Section 163A