High Courts25 Mar 2015Partly Allowed
Jayalakshmi and Others Vs G. Krishna Murthy and Others
Karnataka High Court · (2015) 2 AKR 751
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 148 of 219
High Courts25 Mar 2015Dismissed
K. Badri Ramu Vs Karnataka State Road Transport Corporation, Mysore Rural Division and Others
Karnataka High Court · (2015) 4 LLN 709 : (2016) LLR 178
High Courts25 Mar 2015
Shriram General Insurance Company Ltd. and Others Vs Mahesh Devadiga and Others
Karnataka High Court · (2015) 03 KAR CK 0273
Motor Vehicles Act, 1988 - Section 166
High Courts25 Mar 2015Allowed
Chikkarevaiah Vs Revanasiddappa and Others
Karnataka High Court · (2015) 03 KAR CK 0272
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(A), Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts25 Mar 2015
Berger Paints India Limited and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0258
Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 156(3), 157Explosive Substances Act, 1908 - Section 3, 4, 5, 6
High Courts25 Mar 2015Partly Allowed
Ganapathi and Others Vs Wipro Limited and Others
Karnataka High Court · (2015) 3 KCCR 2573
Criminal Procedure Code, 1973 (CrPC) - Section 427, 427(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Mar 2015Allowed
M.G. Shanthkumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0132
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 11Companies Act, 1956 - Section 108Evidence Act, 1872 - Section 114(g), 3, 58
High Courts25 Mar 2015Dismissed
Lakshmi Narasamma Vs Mangala Gowrinag and Others
Karnataka High Court · (2015) 03 KAR CK 0131
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 2 Rule 2, Order 22 Rule 4(4), Order 41 Rule 27, Order 41 Rule 27(aa)Transfer of Property Act, 1882 - Section 48
High Courts25 Mar 2015Disposed off
Ningamma and Others Vs M.S. Azeezuddin
Karnataka High Court · (2015) 03 KAR CK 0129
High Courts25 Mar 2015
Godwin Paul and Others Vs L.N. Swamy and Others
Karnataka High Court · (2015) 03 KAR CK 0125
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Karnataka Stamp Act, 1957 - Section 33, 34, 38
High Courts25 Mar 2015Disposed off
Lalitha Vs Devaki Shedthi and Others
Karnataka High Court · (2015) 03 KAR CK 0124
Karnataka Land Reforms Act, 1961 - Section 77-A
High Courts25 Mar 2015Dismissed
Shivappa Vs Amogeppa and Others
Karnataka High Court · (2015) 03 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17
High Courts25 Mar 2015Disposed off
Kullegowda and Others Vs Chandrashekaraswamy and Others
Karnataka High Court · (2015) 03 KAR CK 0121
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Mar 2015Dismissed
N. Basavaraj Vs T. Haripriya and Others
Karnataka High Court · (2015) 03 KAR CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts25 Mar 2015Dismissed
Meena Vs Jijabai
Karnataka High Court · (2015) 03 KAR CK 0118
Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(a) and (r), 43
High Courts25 Mar 2015Dismissed
Vinod G. Vs Jijabai
Karnataka High Court · (2015) 03 KAR CK 0117
Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(a) and (r), 43
High Courts25 Mar 2015Allowed
Ramanna Vs State
Karnataka High Court · (2015) 03 KAR CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 164, 227, 313, 482Penal Code, 1860 (IPC) - Section 148, 149, 201, 302
High Courts25 Mar 2015Disposed off
Syed Farhat Ali Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457Penal Code, 1860 (IPC) - Section 34, 406, 409, 420, 423
High Courts25 Mar 2015Dismissed
S. Veerbhadrappa and Others Vs Mrutyunjaya Patil and Others
Karnataka High Court · (2015) 03 KAR CK 0079
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 11, 151Evidence Act, 1872 - Section 11, 13, 35
High Courts25 Mar 2015Dismissed
State of Karnataka Vs M. Manjunatha
Karnataka High Court · (2015) 03 KAR CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 364, 366A