High Courts04 Jul 2014Partly Allowed
Saritha S. Hegde Vs The Deputy Commissioner
Karnataka High Court · (2014) 3 AKR 861 : (2014) 4 KarLJ 365
Karnataka Land Revenue Act, 1964 — Section 95
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 78 of 158
High Courts04 Jul 2014Partly Allowed
North-West Karnataka Road Transport Corporation Vs Chandrashekar
Karnataka High Court · (2015) 1 ACC 499 : (2014) 5 KarLJ 182
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts03 Jul 2014
Premaleela and Others Vs Ameenabi and Others
Karnataka High Court · (2014) 07 KAR CK 0151
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2014
R. Saravanan and Others Vs Police Inspector, Mahadevapura Police Station
Karnataka High Court · (2015) 1 KarLJ 332 : (2015) 4 KCCR 2914
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 347
High Courts03 Jul 2014
Karnataka Public Service Commission Vs Veena M. and Others
Karnataka High Court · (2014) 07 KAR CK 0142
High Courts03 Jul 2014
Ranganarasimhaiah Vs B.V. Srinivas and Others
Karnataka High Court · (2014) 07 KAR CK 0141
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2014
Vanivilas Cements Pvt. Ltd. Vs Manjunath Granites
Karnataka High Court · (2014) 07 KAR CK 0140
Companies Act, 1956 — Section 433(e), 434
High Courts03 Jul 2014
Balu Vs State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 344, 366, 366A, 376
High Courts03 Jul 2014
G. Balakrishna Shashtry and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 07 KAR CK 0132
Penal Code, 1860 (IPC) — Section 120B, 417, 465, 468, 471
High Courts03 Jul 2014
Ganesh Vs Krishnappa and Others
Karnataka High Court · (2014) 07 KAR CK 0123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 Jul 2014
T.E. Raghu Vs The State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 354, 376Penal Code, 1860 (IPC) — Section 376, 506
High Courts03 Jul 2014
Parameshappa and Others Vs State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0117
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts03 Jul 2014
In Re: Tutorvista Education India Private Limited and Others
Karnataka High Court · (2014) 07 KAR CK 0116
High Courts03 Jul 2014
Thippeswamy and Others Vs Ganesh Textiles Mills Limited and Others
Karnataka High Court · (2014) 07 KAR CK 0115
Evidence Act, 1872 — Section 90
High Courts03 Jul 2014
United India Insurance Co. Ltd. Vs Tholasiramma and Others
Karnataka High Court · (2014) 07 KAR CK 0114
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2014
H. Shanker Shetty Vs The District Registrar of Societies and Others
Karnataka High Court · (2014) 07 KAR CK 0113
Karnataka Societies Registration Act, 1960 — Section 10(2), 25, 25(1)
High Courts03 Jul 2014
State of Karnataka Vs Vinyas Innovative Technological Private Limited
Karnataka High Court · (2014) 80 KarLJ 141
Karnataka Value Added Tax Act, 2003 — Section 10, 11, 12, 13, 14
High Courts03 Jul 2014
Kurshid Unnisa Vs State
Karnataka High Court · (2015) 1 DMC 683 : (2014) 5 KarLJ 426
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A, 498A
High Courts03 Jul 2014
State of Karnataka Vs Vasavi Wood Industries
Karnataka High Court · (2014) 80 KarLJ 97
Karnataka Value Added Tax Act, 2003 — Section 11(a)(2), 2(12), 2(12)(b), 2(bb), 39(1)
High Courts03 Jul 2014
Class India Private Limited Vs The Additional Commissioner of Commercial Taxes (Headquarters-1)
Karnataka High Court · (2014) 80 KarLJ 51